High Courts07 Mar 2003Dismissed
State of Jammu & Kashmir and Others Vs Rana Sajjad
Jammu And Kashmir High Court · (2010) 4 JKJ 542
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2003
216 judgments · page 11 of 11
High Courts04 Mar 2003
Bimla alias Asha Rani Vs Smt. Anita Chadha and Others
Jammu And Kashmir High Court · (2003) 2 JKJ 316
Jammu and Kashmir Civil Procedure Code, 1977 — Order 10 Rule 2, Order 10 Rule 4
High Courts04 Mar 2003
Aijaz Ahmad Wani Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2003) 3 JKJ 452
Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts04 Mar 2003Dismissed
State of Jammu & Kashmir and Others Vs Bashir Ahmad Sheikh
Jammu And Kashmir High Court · (2003) 2 JKJ 90
High Courts03 Mar 2003Dismissed
Rafi Ahmed Mir Vs Abdul Rehman Bhat
Jammu And Kashmir High Court · AIR 2004 J&K 69 : (2010) 3 JKJ 459
Jammu and Kashmir Representation of the People Act, 1957 — Section 95
High Courts26 Feb 2003Dismissed
Dr. Tariq Saleem Khan Vs University of Jammu and Others
Jammu And Kashmir High Court · (2003) 2 JKJ 318
University Grants Commission Act, 1956 — Section 12
High Courts26 Feb 2003Dismissed
United India Insurance Co. Vs Veena Kumari Bakshi
Jammu And Kashmir High Court · (2004) 2 ACC 752 : (2005) ACJ 1258 : (2003) 2 JKJ 308
Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 170, 173
High Courts21 Feb 2003Dismissed
United India Insurance Vs Assistant Commissioner Labour
Jammu And Kashmir High Court · (2004) 1 LLJ 685
Constitution of Jammu and Kashmir, 1956 — Section 103Jammu and Kashmir Workmens Compensation Act, 2000 — Section 33
High Courts11 Feb 2003Allowed
Imtiaz Ahmad Zargar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) CriLJ 3799 : (2003) 2 JKJ 76 : (2003) 4 RCR(Criminal) 829
Jammu and Kashmir Public Safety Act, 1978 — Section 10, 8
High Courts10 Feb 2003Dismissed
State of Jammu & Kashmir Vs Zarda Begum and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 706
High Courts07 Feb 2003
Ashok Kumar Gupta Vs Chamber of Commerce and Industry and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 426
High Courts06 Feb 2003
Estate Officer, Jammu Forest Division, Jammu and others Vs Mst.Jitto Devi and another
Jammu And Kashmir High Court · AIR 2003 J&K 74 : (2003) KashLJ 178
Jammu and Kashmir Forest Act, 1987 — Section 48AJammu and Kashmir Special Tribunal Act, 1988 — Section 3
High Courts16 Jan 2003
Bashir Ahmad Bawan and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 7
Constitution of India, 1950 — Article 226
High Courts01 Jan 2003
G.M.Lone Vs Union of India
Jammu And Kashmir High Court · (2003) KashLJ 680 : (2003) LIC 2816 : (2003) 3 SCT 632
Constitution of India, 1950 — Article 226
High Courts01 Jan 2003
Parvesh widow of Randhir Singh Vs Jammu & Kashmir Bank Ltd.
Jammu And Kashmir High Court · (2003) KashLJ 255
Jammu and Kashmir Civil Procedure Code, 1977 — Section 9
High Courts01 Jan 2003
Ali Mohammad Hajam Vs State of J & K
Jammu And Kashmir High Court · (2004) KashLJ 296
Constitution of India, 1950 — Article 226