High Courts11 Feb 2016Disposed Off
Kartar Chand & Ors. Vs J&K Special Tribunal & Anr.
Jammu And Kashmir High Court · (2016) 1 JKJ 753
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 21(2), 4, 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2016
309 judgments · page 15 of 16
High Courts10 Feb 2016Disposed Off
Ateeq-ul-Rehman Vs Sandeep Sharma
Jammu And Kashmir High Court · (2016) 3 JKJ 440
High Courts10 Feb 2016Allowed
Union of India Vs Manjit Kour
Jammu And Kashmir High Court · (2016) 4 JKJ 145
High Courts10 Feb 2016Disposed off
Krishan Chand Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 429
Pension Regulations for Army, 1961 - Regulation 173
High Courts09 Feb 2016Dismissed
Pt. Mangat Ram Sharma Vs Sajjad Majeed
Jammu And Kashmir High Court · (2016) 2 JKJ 345
Jammu and Kashmir Accountability Commission Act, 2002 - Section 2(3)
High Courts09 Feb 2016Allowed
Rajinder Singh Parihar Vs Hon'ble High Court of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 225
Jammu and Kashmir Civil Service Regulations, 1956 - Regulation 108-B
High Courts09 Feb 2016Dismissed
Shah Murtaza Mushtaq Vs SKUAST
Jammu And Kashmir High Court · (2016) 2 JKJ 547
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts09 Feb 2016Disposed off
B.R. Manhas Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 1
High Courts09 Feb 2016Dismissed
Ab. Majid Wani Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2016) AIR(J&K) 102 : (2016) 1 JKJ 761
High Courts08 Feb 2016Dismissed
Union of India Vs Raju Singh.
Jammu And Kashmir High Court · (2016) 3 JKJ 216 : (2016) LIC 2859
High Courts04 Feb 2016Disposed off
Ishfaq Ahmad Chopan Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 393
High Courts04 Feb 2016Disposed off
Bilal Ahmad Mir Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 400
Police Rules, 1960 - Rule 187
High Courts04 Feb 2016Disposed off
Fayaz Ahmed Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 380
High Courts04 Feb 2016Allowed
Brij Lal Vs Union of India and others
Jammu And Kashmir High Court · (2016) 1 JKJ 34 : (2016) LIC 2048 : (2016) 3 LLN 386
Entitlement Rules for Casualty Pensionary Awards, 1982 - Rule 14(b)
High Courts03 Feb 2016Dismissed
Bhaderwah Films, J&K Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 766
High Courts03 Feb 2016Dismissed
Principal, Sainik School, Nagrota Vs Mahendra Kumar Shukla
Jammu And Kashmir High Court · (2016) 3 JKJ 436
High Courts03 Feb 2016Disposed Off
Union of India & Ors. Vs A.V. Chauhan
Jammu And Kashmir High Court · (2016) 1 JKJ 309
High Courts03 Feb 2016Dismissed
Tilak Raj and others Vs Romesh Chander and others
Jammu And Kashmir High Court · (2016) AIR(J&K) 70 : (2016) 2 JKJ 256
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 2
High Courts03 Feb 2016Dismissed
Ganesh Pundlik Rao Waghmode Vs Union of India and Others
Jammu And Kashmir High Court · (2016) 2 JKJ 248 : (2016) LIC 1913
High Courts02 Feb 2016Disposed Off
Nusrat Jan Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2016) 1 JKJ 302