High Courts03 Mar 2016Dismissed
M/s. Savvy Fashion Pvt. Ltd., Jammu Vs Hyundai Motor Ltd., Delhi and another
Jammu And Kashmir High Court · (2016) AIR(J&K) 73 : (2016) 3 JKJ 76
Jammu and Kashmir Consumer Protection Act, 1987 — Section 20
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2016
309 judgments · page 13 of 16
High Courts02 Mar 2016Allowed
J&K Board of Professional Entrance Examinations Vs Sovia Anand
Jammu And Kashmir High Court · (2016) 2 JKJ 478
High Courts02 Mar 2016Dismissed
Kuldeep Kumar Sharma Vs Nidhi Sharma
Jammu And Kashmir High Court · (2016) 4 JKJ 364
Jammu and Kashmir Hindu Marriage Act, 1980 - Section 12(1)(c), Section 12(2)(a)(i), Section 34, Section 5(b), Section 5(ii)(a)
High Courts02 Mar 2016Partly Allowed
Santosh Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2017) 153 FLR 3 : (2016) 3 JKJ 219 : (2016) 4 LLN 701
Jammu and Kashmir Civil Service Regulations, 1956 - Article 226
High Courts29 Feb 2016Dismissed
Union of India Vs Sudershan Kumar (Ex. Nk)
Jammu And Kashmir High Court · (2016) 3 JKJ 333
High Courts29 Feb 2016Allowed
Union of India Vs Amrik Singh
Jammu And Kashmir High Court · (2016) 3 JKJ 176
High Courts29 Feb 2016Allowed
Central Bank of India Vs Sunita Gupta
Jammu And Kashmir High Court · (2016) 3 JKJ 178
High Courts26 Feb 2016Dismissed
Kewal Kumar Vs Kewal Kumar
Jammu And Kashmir High Court · (2016) 3 JKJ 71
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19
High Courts26 Feb 2016Dismissed
Shabir Ahmed Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 252 : (2016) LIC 2875
High Courts26 Feb 2016Dismissed
Jasbir Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) CriLJ 3399 : (2016) 4 JKJ 169
High Courts26 Feb 2016Disposed Off
State Vs Sarwar Begum & others
Jammu And Kashmir High Court · (2016) AAC 1495 : (2016) 3 JKJ 533
High Courts25 Feb 2016Allowed
Mushtaq Ahmed Vs Farooq Ahmed
Jammu And Kashmir High Court · (2016) 3 JKJ 474
Ranbir Penal Code, 1989 - Section 268, Section 307, Section 561-A
High Courts25 Feb 2016Disposed Off
Chief General Manager Vs Karnail Singh
Jammu And Kashmir High Court · (2016) 3 JKJ 578 : (2016) 3 LLN 391
Central Civil Services (Pension) Rules, 1972 - Rule 14
High Courts24 Feb 2016Dismissed
Randeep Singh Vs National Insurance Co.
Jammu And Kashmir High Court · (2016) AAC 1760 : (2016) 3 JKJ 531
High Courts23 Feb 2016Dismissed
Meharban Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 280
Constitution of India, 1950 - Article 226Dowry Restraint (Maintenance of Lists of Presents to the Bride and Bridegroom) Rules, 2012 - Rule 3
High Courts23 Feb 2016Dismissed
Jabeen Akhter Lone Vs State of JandK and Others
Jammu And Kashmir High Court · (2016) 02 J&K CK 0003
High Courts22 Feb 2016Disposed Off
Phuntsog Angchok (Dr.) Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 604
Constitution of India, 1950 - Article 226
High Courts19 Feb 2016Dismissed
Kartar Chand Vs Tarseem Lal
Jammu And Kashmir High Court · (2016) 4 JKJ 360
Jammu and Kashmir Civil Procedure Code, 1977 - Order 39 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3, Section 151
High Courts19 Feb 2016Allowed
P.K. Abrol (Dr.) Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 228
Constitution of India, 1950 - Article 226