High Courts22 Mar 2016Disposed off

Ajit Singh Vs State of J&K

Jammu And Kashmir High Court · (2016) 2 JKJ 565

Constitution of India, 1950 - Article 226Constitution of Jammu and Kashmir, 1956 - Section 103Police Rules, 1960 - Rule 359
High Courts18 Mar 2016Dismissed

Adil Gaffar Beigh Vs State of J&K

Jammu And Kashmir High Court · (2016) 2 JKJ 526

Constitution of India, 1950 - Article 226Jammu and Kashmir Criminal Procedure Code, 1989 - Section 133, Section 17-B, Section 435
High Courts18 Mar 2016Allowed

Gh. Hassan Teeli Vs State of J&K

Jammu And Kashmir High Court · (2016) 2 JKJ 476

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 8Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 - Section 3
High Courts17 Mar 2016Partly Allowed

Mukesh Gupta Vs State of J&K

Jammu And Kashmir High Court · (2016) 3 JKJ 78

Arms Act, 1959 - Section 27, Section 7Ranbir Penal Code, 1989 - Section 307, Section 323, Section 34, Section 452
High Courts16 Mar 2016Dismissed

Union of India Vs Ex. Naik. Ranjit Singh

Jammu And Kashmir High Court · (2016) 3 JKJ 114

Constitution of India, 1950 - Article 21Pension Regulations for Army, 1961 - Rule 173Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 - Section 47