High Courts16 Mar 2016Allowed
Hari Chand Memorial Ett Institute Kathua Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 793
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2016
309 judgments · page 12 of 16
High Courts16 Mar 2016Allowed
Madan Lal Aggarwal Vs Administrator, Jammu Municipality
Jammu And Kashmir High Court · (2016) 2 JKJ 785
Jammu and Kashmir Municipal Act, 2000 - Section 229(3)
High Courts16 Mar 2016Dismissed
Jammu and Kashmir Bank Ltd. Vs Tania Jamwal
Jammu And Kashmir High Court · (2016) AIR(J&K) 114 : (2016) 2 JKJ 778
High Courts15 Mar 2016Dismissed
Commissioner of Income Tax Vs Tawi Educational Trust
Jammu And Kashmir High Court · (2016) 2 JKJ 783
Income Tax Act, 1961 - Section 12AA, Section 80O
High Courts15 Mar 2016Dismissed
State of J&K Vs J.S. Modi
Jammu And Kashmir High Court · (2016) 3 JKJ 154
Jammu and Kashmir Prevention of Corruption Act, 2006 - Section 5(2)Ranbir Penal Code, 1989 - Section 120-B, Section 201, Section 409, Section 419, Section 420, Section 467, Section 468, Section 471, Section 477-A
High Courts11 Mar 2016Disposed Off
Rakesh Constructions Vs University of Jammu
Jammu And Kashmir High Court · (2016) 3 JKJ 757
Constitution of India, 1950 - Article 226
High Courts11 Mar 2016Allowed
Liaqat Ali Dar Vs Munir Ahmed
Jammu And Kashmir High Court · (2016) 3 JKJ 134
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts11 Mar 2016Disposed off
Pritam Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 769
High Courts11 Mar 2016Allowed
M. Kathiresan (Major) Vs Govt. of India
Jammu And Kashmir High Court · (2016) 3 JKJ 209
Constitution of India, 1950 - Article 226
High Courts11 Mar 2016Dismissed
Chander Parkash Vs Election Commission of India
Jammu And Kashmir High Court · (2016) 3 JKJ 41
Jammu and Kashmir Representation of the People Act, 1957 - Section 89, Section 90, Section 91, Section 94
High Courts10 Mar 2016Allowed
Charan Dass Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 257
Constitution of India, 1950 - Article 226
High Courts10 Mar 2016Disposed off
Ashiq Hussain Farash Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 288
High Courts09 Mar 2016Dismissed
Bujo Devi Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 467
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 4, Section 7
High Courts09 Mar 2016Allowed
Biocon Ltd. Vs Union of India
Jammu And Kashmir High Court · (2016) 4 JKJ 251
Drugs and Cosmetics Act, 1940 - Section 18(a)(i), Section 18-A, Section 27(d)Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561-A
High Courts09 Mar 2016Allowed
Surinder Singh Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 211 : (2017) 2 LLN 205
High Courts09 Mar 2016Dismissed
Oriental Insurance Co. Ltd. Vs Chand Rani
Jammu And Kashmir High Court · (2016) 4 JKJ 326
High Courts04 Mar 2016Allowed
Anil Sharma Vs Darshan Lal
Jammu And Kashmir High Court · (2016) 3 JKJ 327
Jammu and Kashmir Civil Procedure Code, 1977 - Order 22 Rule 4
High Courts04 Mar 2016Dismissed
Ab. Qayoom Wani Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 534
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts03 Mar 2016Disposed off
Vijay Kumar Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 282
Constitution of India, 1950 - Article 226
High Courts03 Mar 2016Dismissed
Commissioner of Customs and Central Excise, J&K Vs Suvi Cement Industries Pvt. Ltd.
Jammu And Kashmir High Court · (2016) 2 JKJ 713