High Courts18 Feb 2016Allowed
Shaheen Akhtar Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 608
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2016
309 judgments · page 14 of 16
High Courts18 Feb 2016Disposed off
Versha Parihar Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 776
Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights And Full Participation) Act, 1995 - Section 22
High Courts17 Feb 2016Disposed off
A.V. Gupta, Sr. Advocate Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 585
Constitution of India, 1950 - Article 226
High Courts17 Feb 2016Dismissed
Kartar Chand Potter Vs New India Assurance Co. Ltd., Mumbai and others
Jammu And Kashmir High Court · (2016) 3 JKJ 442 : (2016) LIC 2026 : (2017) 2 LLN 466
General Insurance Business (Nationalisation) Act, 1972 - Section 39
High Courts17 Feb 2016Allowed
Masarat Jan Vs State and Others
Jammu And Kashmir High Court · (2016) 3 JKJ 673 : (2016) LIC 1861
Jammu and Kashmir Constitution Act, 1996 — Section 126
High Courts16 Feb 2016Dismissed
Managing Director JKPCC Vs J&K Industrial Tribunal
Jammu And Kashmir High Court · (2016) 2 JKJ 516
Industrial Disputes Act, 1947 - Section 33C(2)Payment of Wages Act, 1936 - Section 15
High Courts16 Feb 2016Disposed off
M/s Sparrow Security Services Vs Deputy General Manager, SBI
Jammu And Kashmir High Court · (2016) 2 JKJ 356
High Courts16 Feb 2016Disposed off
Bhim Singh (Prof.) Vs Chief Minister, J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 384
Forest (Conservation and Afforestation) Rules, 2000 - Rule 3, Rule 5
High Courts16 Feb 2016Dismissed
Abdul Wahid Pedhar Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 56
High Courts16 Feb 2016Allowed
High Court of J&K Vs Jankar Singh Cheema
Jammu And Kashmir High Court · (2016) 4 JKJ 536
High Courts15 Feb 2016Disposed off
Rajinder Singh Vs High Court of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 258
High Courts15 Feb 2016Dismissed
R.K. Rana (Sqn. Ldr.) Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 142
Air Force Act, 1950 - Section 19Air Force Regulations, 1964 - Regulation 25, Regulation 578, Regulation 579Air Force Rules, 1969 - Rule 16
High Courts15 Feb 2016Dismissed
Aamir Zeeshan Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 57
High Courts12 Feb 2016Dismissed
Rifat Qadir Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 685
Constitution of India, 1950 - Article 226
High Courts12 Feb 2016Dismissed
Pankaj Dayal Vs Vijay K. Sondhi
Jammu And Kashmir High Court · (2016) 4 JKJ 563
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561-ANegotiable Instruments Act, 1881 (NI) - Section 138, Section 142, Section 142A
High Courts12 Feb 2016Disposed Off
Balbir Singh & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2016) 1 JKJ 65
Water Resources (Regulation and Management) Act, 2010 - Section 150, 172, 3
High Courts11 Feb 2016Dismissed
Ab. Qayoom Vs Wahida Begum
Jammu And Kashmir High Court · (2016) 3 JKJ 657
Constitution of India, 1950 - Article 227
High Courts11 Feb 2016Disposed Off
N.D. Radha Kishen and Co. Vs Manoj Ji and Co. Pvt. Ltd.
Jammu And Kashmir High Court · (2016) 3 JKJ 589
Jammu and Kashmir Arbitration and Conciliation Act, 1997 - Section 9
High Courts11 Feb 2016Dismissed
Madan Lal Goel Vs Food Corporation of India
Jammu And Kashmir High Court · (2016) 2 JKJ 176