High Courts12 Apr 2016Dismissed
Mohd. Riaz (Dr.) Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 790
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2016
309 judgments · page 9 of 16
High Courts12 Apr 2016Disposed Off
Munshi Ram and Ors. Vs State of Jammu and Kashmir and Ors.
Jammu And Kashmir High Court · (2016) 2 JKJ 620 : (2016) 4 LawHeraldSC 2809 : (2016) 3 RCRCivil 932
Jammu and Kashmir High Court Rules, 1975 - Rule 23
High Courts11 Apr 2016Allowed
Chenab Textile Mills Vs Sat Paul
Jammu And Kashmir High Court · (2016) 2 JKJ 661
Jammu and Kashmir Land Acquisition Act, 1990 - Section 17A, Section 39, Section 40, Section 41, Section 42, Section 6, Section 9, Section 9A
High Courts11 Apr 2016Dismissed
Balbir Singh Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 235
Constitution of India, 1950 - Article 226
High Courts11 Apr 2016Disposed off
SOS International Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 729
Jammu and Kashmir Municipal Act, 2000 - Section 66Sri Mata Vaishnoo Devi Shrine Act, 1988 - Section 18, Section 3
High Courts11 Apr 2016Allowed
Bachan Lal Kalgotra Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) CriLJ 3000 : (2016) 3 Crimes 331 : (2016) 2 JKJ 652
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 488(1)(b)
High Courts07 Apr 2016Disposed Off
Mudasir Bashir and Another Vs Union of India and Others
Jammu And Kashmir High Court · (2016) 3 JKJ 724 : (2016) LIC 2128
Civil Procedure Code, 1908 (CPC) - Section 20Constitution of India, 1950 - Article 14, 16, 226
High Courts06 Apr 2016Disposed Off
Gulshan Akhtar Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 541
Constitution of India, 1950 - Article 226
High Courts06 Apr 2016Disposed off
Mohd. Azhar Suharwardi Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 311
Constitution of India, 1950 - Article 226Jammu and Kashmir Civil Services (Judicial) Recruitment Rules, 1967 - Rule 10(2)
High Courts06 Apr 2016Dismissed
J&K Service Selection Board Vs Bimla Devi
Jammu And Kashmir High Court · (2016) 3 JKJ 273
High Courts05 Apr 2016Dismissed
Ab. Qayoom Wani Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 600
High Courts05 Apr 2016Dismissed
Mohd. Aroof Khan Vs State
Jammu And Kashmir High Court · (2017) CriLJ 631 : (2016) 3 JKJ 691
Arms Act, 1959 - Section 27, Section 30Jammu and Kashmir Criminal Procedure Code, 1989 - Section 161, Section 164A, Section 173(8)Ranbir Penal Code, 1989 - Section 304
High Courts05 Apr 2016Disposed off
Shaheena Rasool Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 582
Constitution of India, 1950 - Article 226Jammu and Kashmir Civil Services (Special Provision) Act, 2010 - Section 6
High Courts05 Apr 2016Disposed off
Dadeechi Dharam Pal Pvt. Ltd. Vs Income Tax Appellate Tribunal
Jammu And Kashmir High Court · (2016) 4 JKJ 337
Income Tax Act, 1961 - Section 144, Section 260A
High Courts05 Apr 2016Dismissed
Ashok Kumar Vs Mohd. Yousuf Malik
Jammu And Kashmir High Court · (2016) AIR(J&K) 104 : (2016) 3 JKJ 369
High Courts05 Apr 2016Dismissed
M/s Samrat Surgicals Pvt. Ltd. Vs State and Others
Jammu And Kashmir High Court · (2016) AIR(J&K) 74 : (2016) 3 JKJ 356 : (2016) 6 RAJ 656
Constitution of India, 1950 — Article 14Jammu and Kashmir Constitution Act, 1996 — Section 25
High Courts04 Apr 2016Dismissed
Shameem Ahmad Shameem Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 773
Constitution of India, 1950 - Article 226Excise and Sales Tax Recruitment Rules, 1991 - Rule 5
High Courts01 Apr 2016Partly Allowed
Hitesh Kumar Choudhary Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 488
Jammu and Kashmir Combined Competitive Examination Rules, 2008 - Rule 10, Rule 2(f)
High Courts31 Mar 2016Disposed off
Santosh Kumari Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 189
Constitution of India, 1950 - Article 226
High Courts31 Mar 2016Disposed off
Jagdev Singh Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 774
Flag Code of India, 2002 - Section 8 Part 3