High Courts29 Apr 2016Allowed
Farooq Ahmad Dar Vs J&K State Road Transport Corporation
Jammu And Kashmir High Court · (2016) 3 JKJ 300
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2016
309 judgments · page 7 of 16
High Courts28 Apr 2016Disposed Off
Gh. Mohd. Changa Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 748
Constitution of India, 1950 - Article 226, Article 226Jammu and Kashmir Migrant Immovable Property (Preservation, Protection and Restraint on Distress Sale) Act, 1997 - Section 2(b), Section 7
High Courts28 Apr 2016Disposed Off
National Insurance Co. Ltd. Vs Lajo Devi
Jammu And Kashmir High Court · (2017) AAC 480
Motor Vehicles Act, 1988 - Section 167Workmens Compensation Act, 1923 - Section 19
High Courts28 Apr 2016Dismissed
State of J&K Vs Rakesh Kumar
Jammu And Kashmir High Court · (2016) 3 JKJ 172
High Courts28 Apr 2016Disposed off
Meenakshi Salathia Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 261
Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Disposed Off
H.R. Sharma (Dr.) Vs Commissioner/Secretary Housing and Urban Development
Jammu And Kashmir High Court · (2016) 3 JKJ 545
Municipal Act, 2000 - Section 14
High Courts27 Apr 2016Partly Allowed
Brij Mohan Gupta Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 245 : (2017) 2 LLN 203
Constitution of India, 1950 - Article 226Jammu and Kashmir Civil Service Regulations, 1956 - Article 226(2)
High Courts27 Apr 2016Dismissed
Nazir Ahmad Dalal Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 506
Constitution of India, 1950 - Article 14, Article 21, Article 226Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts26 Apr 2016Allowed
State of J&K Vs Mohd. Taj
Jammu And Kashmir High Court · (2016) 3 JKJ 277
High Courts26 Apr 2016Dismissed
State of J&K Vs Balbir Singh
Jammu And Kashmir High Court · (2016) 3 JKJ 186
Police Rules, 1960 - Rule 338
High Courts26 Apr 2016Dismissed
Imtiaz Ahmad Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 379
Ranbir Penal Code, 1989 - Section 120-B, Section 302, Section 363, Section 364
High Courts26 Apr 2016Disposed off
Zeenat Masih Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 699
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561ARanbir Penal Code, 1989 - Section 429
High Courts26 Apr 2016Allowed
Sham Lal Vaid - Petitioner @HASH State of J and K and Others
Jammu And Kashmir High Court · (2016) 4 Crimes 563 : (2016) 3 JKJ 315
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561-ARanbir Penal Code, 1989 - Section 420, Section 468, Section 471
High Courts25 Apr 2016Allowed
United India Ins. Co. Ltd. Vs Pushpa Devi
Jammu And Kashmir High Court · (2017) AAC 285
Motor Vehicles Act, 1988 - Section 147
High Courts25 Apr 2016Dismissed
Naseer Ahmad Pandit Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 592
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 - Section 3
High Courts25 Apr 2016Disposed off
Zahoor Hussain Vs University of Kashmir
Jammu And Kashmir High Court · (2016) 2 JKJ 638
High Courts25 Apr 2016Dismissed
Manzoor Hussain Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 331
Jammu and Kashmir Civil Procedure Code, 1977 - Order 2 Rule 3
High Courts25 Apr 2016Disposed Off
Mohammad Akbar Vs State of J. & K.
Jammu And Kashmir High Court · (2016) 3 JKJ 287 : (2016) LIC 3320
Jammu and Kashmir Police Act, 1983 — Section 43Jammu and Kashmir Police Rules, 1960 — Rule 359
High Courts22 Apr 2016Disposed off
Nazir Hussain Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 451
Requisition and Acquisition of Immovable Property Rules, 1969 - Rule 9, Section 22
High Courts22 Apr 2016Dismissed
Ranjit Singh Vs State through VOJ
Jammu And Kashmir High Court · (2016) 4 JKJ 13
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 540, Section 561-AJammu and Kashmir Prevention of Corruption Act, 2006 - Section 5(2)Ranbir Penal Code, 1989 - Section 161