High Courts14 May 2016Dismissed
State of J&K Vs Khursheed Ahmad Naqeeb
Jammu And Kashmir High Court · (2016) 4 JKJ 129
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 540
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2016
309 judgments · page 6 of 16
High Courts12 May 2016Allowed
Shahsi Frabha Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 248
Constitution of India, 1950 - Article 226Jammu and Kashmir Civil Service Regulations, 1956 - Regulation 171-A
High Courts12 May 2016Disposed off
Masarat Hussain Rather Vs Srinagar Municipal Corporation
Jammu And Kashmir High Court · (2016) 4 JKJ 150
High Courts12 May 2016Allowed
Umar Mushtaq Vs State
Jammu And Kashmir High Court · (2016) 4 JKJ 106
Jammu and Kashmir Public Safety Act, 1978 - Section 8
High Courts12 May 2016Dismissed
Oriental Insurance Company Ltd. Vs Faquir Chand
Jammu And Kashmir High Court · (2016) 3 JKJ 417
Motor Vehicles Act, 1988 - Section 163-A
High Courts12 May 2016Dismissed
M/s. Brawn Laboratories Ltd. - Petitioner @HASH State and Others
Jammu And Kashmir High Court · (2016) 4 Crimes 587 : (2016) 3 JKJ 131
Drugs and Cosmetics Act, 1940 - Section 18(a)(i), Section 25, Section 27, Section 5AJammu and Kashmir Criminal Procedure Code, 1989 - Section 561-A
High Courts10 May 2016Dismissed
Balkrishan Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 739
Constitution of India, 1950 - Article 226Jammu and Kashmir Land Acquisition Act, 1990 - Section 4, Section 5
High Courts10 May 2016Allowed
Mohd. Ayoub Sheikh Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 103
Jammu and Kashmir Public Safety Act, 1978 - Section 8
High Courts10 May 2016Dismissed
Bajaz Allianz General Insurance Company Ltd. Vs Shahida Begum
Jammu And Kashmir High Court · (2016) AIR(J&K) 132 : (2016) 4 JKJ 276
Insurance Regulatory and Development Authority Act, 1999 — Section 3(1)
High Courts09 May 2016Disposed off
Mushtaq Ahmad Purra Vs Gh. Qadir Lone
Jammu And Kashmir High Court · (2016) 4 JKJ 24
Specific Relief Act, 1963 - Section 37, Section 38
High Courts07 May 2016Disposed off
Balwant Singh and Sons Vs Union of India
Jammu And Kashmir High Court · (2016) 2 JKJ 585
Jammu and Kashmir Arbitration and Conciliation Act, 2002 - Section 30, Section 33
High Courts06 May 2016Dismissed
Vijay Kumar Sharma and Others - Petitioners @HASH Financial Commissioner, Revenue and Others
Jammu And Kashmir High Court · (2016) AIRCC 3080 : (2016) 3 JKJ 751
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts06 May 2016Dismissed
Ashwani Suri - Appellant @HASH State and Others
Jammu And Kashmir High Court · (2016) 3 JKJ 745 : (2016) LIC 4521
Constitution of India, 1950 - Article 226Payment of Wages Act, 1936 - Section 3
High Courts04 May 2016Dismissed
Sunil Kumar Raina Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 671
Constitution of India, 1950 - Article 226
High Courts02 May 2016Dismissed
Santosh Kumari Vs J&K SSB
Jammu And Kashmir High Court · (2016) 3 JKJ 205
Jammu and Kashmir Civil Procedure Code, 1977 - Order 47 Rule 1
High Courts02 May 2016Disposed off
Narinder Kumar Vs Ravinder Kumar Mathur
Jammu And Kashmir High Court · (2016) 2 JKJ 482
High Courts02 May 2016Allowed
Farooq Ahmad Itoo Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 22
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 337(4)Jammu and Kashmir Prevention of Corruption Act, 2006 - Section 5(1)(d), Section 5(2)Ranbir Penal Code, 1989 - Section 120-B, Section 201, Section 406, Section 420
High Courts30 Apr 2016Allowed
Shamim Ahmed Vs Ashiya Begum
Jammu And Kashmir High Court · (2016) 3 JKJ 128
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 100, Section 561-A
High Courts29 Apr 2016Allowed
Rajinder Kumar Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 413
Constitution of India, 1950 - Article 226
High Courts29 Apr 2016Disposed off
Hari Om (Prof.) Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 264
Constitution of India, 1950 - Article 226