High Courts20 Jul 2016Allowed
Bajaj Allianz General Insurance Company Limited Vs Balwant Raj
Jammu And Kashmir High Court · (2017) AAC 121
Motor Vehicles Act, 1988 - Section 149, Section 163A, Section 163A
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2016
309 judgments · page 4 of 16
High Courts20 Jul 2016Partly Allowed
Oriental Insurance Co. Ltd. Vs Madan Lal
Jammu And Kashmir High Court · (2017) AAC 485 : (2016) 4 JKJ 223
High Courts19 Jul 2016Disposed Off
Javaid Ahmad Wani Vs State
Jammu And Kashmir High Court · (2017) CriLJ 1399
Jammu and Kashmir Public Safety Act, 1978 - Section 8
High Courts19 Jul 2016Allowed
United India Insurance Co. Ltd. . Vs Pawan Sumbly
Jammu And Kashmir High Court · (2016) 4 JKJ 36
Motor Vehicles Act, 1988 - Section 14, Section 166
High Courts16 Jul 2016Dismissed
T.R. Chaudhary Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 539
Constitution of India, 1950 - Article 226
High Courts15 Jul 2016Dismissed
National Insurance Co. Ltd. Vs Satya Devi
Jammu And Kashmir High Court · (2017) AAC 279
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts15 Jul 2016Allowed
Harnam Kour Vs Gurmeet Kour
Jammu And Kashmir High Court · (2016) 4 JKJ 219
Jammu and Kashmir Hindu Marriage Act, 1980 - Section 31
High Courts15 Jul 2016Allowed
Satish Chander Khajuria Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 67
Jammu and Kashmir Civil Service Regulations, 1956 - Article 226(2)
High Courts15 Jul 2016Allowed
Oriental Insurance Company Limited Vs Rajni Devi
Jammu And Kashmir High Court · (2017) AAC 272 : (2016) 3 JKJ 353
High Courts12 Jul 2016Disposed off
Sudesh Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 125
High Courts29 Jun 2016Partly Allowed
Harnam Dass Vs Krishan Lal
Jammu And Kashmir High Court · (2016) 4 JKJ 191
Constitution of Jammu and Kashmir, 1956 - Article 227Jammu and Kashmir Civil Procedure Code, 1977 - Order 39 Rule 1, Order 39 Rule 2
High Courts29 Jun 2016Dismissed
Vidit Mahajan Vs Sunali Mahajan
Jammu And Kashmir High Court · (2017) 2 Crimes 164 : (2016) 4 JKJ 242
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561-AJammu and Kashmir Protection of Women from Domestic Violence Act, 2010 - Section 12(1), Section 21, Section 23
High Courts27 Jun 2016Dismissed
Ab. Salam Bangroo Vs Financial Commissioner
Jammu And Kashmir High Court · (2017) AIRCC 1525
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 31
High Courts27 Jun 2016Allowed
Continental Heating and Air Conditioning Systems Vs Industrial Development Corpn.
Jammu And Kashmir High Court · (2017) AIR(J&K) 48
Constitution of Jammu and Kashmir, 1956 - Section 103State Financial Corporations Act, 1951 - Section 29
High Courts27 Jun 2016Dismissed
Rahul Gupta Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 133
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 435, Section 497-A, Section 498Ranbir Penal Code, 1989 - Section 376
High Courts08 Jun 2016Disposed Off
Dr. Mir Zaffar Aman Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2017) 1 ESC 456 : (2017) 3 SCT 302
Constitution of India, 1950 - Article 309Constitution of Jammu and Kashmir, 1956 - Section 124Jammu and Kashmir Civil Service Regulations, 1956 - Article 163, Section 128, Section 203
High Courts06 Jun 2016Allowed
Parmeet Singh Vs First Additional Munsiff, Forest Magistrate, Jammu
Jammu And Kashmir High Court · (2016) 4 JKJ 237
Constitution of Jammu and Kashmir, 1956 - Section 104Jammu and Kashmir Civil Procedure Code, 1977 - Order 8 Rule 9
High Courts06 Jun 2016Allowed
Saien Vs Union of India
Jammu And Kashmir High Court · (2017) AIR(J&K) 12
Hindu Minority and Guardianship Act, 1956 - Section 6Passports Act, 1920 - Section 5
High Courts04 Jun 2016Dismissed
Union of India Vs D. Khosla
Jammu And Kashmir High Court · (2016) 3 JKJ 446
Arbitration Act, 1940 - Section 30, Section 33Jammu and Kashmir Civil Procedure Code, 1977 - Order 41 Rule 1
High Courts04 Jun 2016Disposed Off
S.K. Puri Vs Vinod Bhalla
Jammu And Kashmir High Court · (2016) 3 JKJ 558