AI Structured Summary
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Judgment
S. No.,"Name of the
Clarification/course","Subject to qualify
additionally",Equivalent Qualification
1.,Adeeb,"English of 10th Class
from any recognised
Board","Secondary School
Examination (Class 10th)
2.,Adeeb-e-Mahir,"English of 12th Class
from any recognised
Board","Higher Secondary Part-II
(Class 10+2)
3.,Adeeb-e-Kamil,"English of B.A. Final
from any recognised
University",Graduation
Primary School. For the purpose of promotion he/she have to qualify the B.Ed. examination from University of Kashmir/University of Jammu or,,,
any other U.G.C. recognised University.""",,,
The equivalence of Adeeb-e-Kamil to graduation as we find is subject to qualifying of the addition qualification from a recognised university. It,,,
also provides for certain conditions. If the appellant satisfies those requirements he would be at liberty to make a representation to the authority,,,
concerned for redressal of his grievances and as and when such representation is made, it is for the authority concerned to decide the same on its",,,
own merits.,,,
Earlier disposal in the matter would address the grievance.,,,
Petitioner is also at liberty to raise all relevant issued for consideration before the competent authority.,,,
Disposed of along with connected MP.,,,