AI Structured Summary
Not yet generated for this judgment
Judgment
S. No.,Head,Award,,
1,For loss of future income,"Rs.11,52,000/-",,
2,For pain and sufferings,"Rs.2,25,000/-",,
3,For loss of amenities of life,"Rs.2,00,000/-",,
4,Expenses incurred on medicines & physiotherapy,"Rs.1,00,000/-",,
5,"Future expenses to be incurred on medicines and physio-
therapy","Rs.2,00,000/-",,
6,Transport charges incurred,"Rs.38,000/-",,
7,Future transport charges,"Rs.75,000/-",,
8,Attendant charges incurred,"Rs.72,000/-",,
9,Future attendant charges,"Rs.2,88,000/-",,
10,Special diet charges,"Rs.50,000/-",,
11,Future Special diet charges,"Rs.1,00,000/-",,
,Total,"Rs.25,00,000/-",,
S.No,Head,Award,"Modified
Award",
1.,For loss of future income,"Rs.
11,52,000/-","Rs.
11,52,000/-",confirmed
2.,For pain and sufferings,"Rs. 2,25,000/-","Rs. 2,25,000/-",Confirmed
3.,For loss of amenities of life,"Rs. 2,00,000/-","Rs. 2,00,000/-",Confirmed
4.,"Expenses incurred on medicines &
Physiotherapy","Rs. 1,00,000/-","Rs. 75,000/-",Reduced
5.,"Future expenses to be incurred on
medicines and physiotherapy","Rs. 2,00,000/-","Rs. 1,00,000/-",Reduced
6.,Transport charges incurred,"Rs. 38,000/-","Rs. 38,000/-",Confirmed
7.,Future transport charges,"Rs. 75,000/-","Rs, 75,000/-",Confirmed
8.,Attendant charges incurred,"Rs. 72,000/-","Rs. 72,000/-",Confirmed
9.,Future attendant charges,"Rs.2,88,000/-","Rs.1,50,000/-",Reduced
10.,Special diet charges,"Rs. 50,000/-","Rs. 50,000/-",Confirmed
11.,Future Special diet charges,"Rs. 1,00.000/-","Rs. 50,000/-",Reduced
Total,,"Rs.
25,00,000/-","Rupees Twenty five Lacs
only Rs. 21,87,000/-
(Rupees Twenty One lac
eighty seven thousand only)",
