AI Structured Summary
Not yet generated for this judgment
Judgment
SI No,Head of claim,Amount claimed (in rupees),"Amount awarded by the
Tribunal(in rupees)",
1.,Loss of earnings (Total),"24,000/-","9,900/-",
2.,Loss of earnings (Partial),Nil,Nil,
3.,"Medical and miscellaneous
expenses","10,000/-","4,301/-",
4.,Future treatment,"5,000/-",Nil,
5.,Bystander expenses,"6,000/-","3,000/-",
6.,Transportation expenses,"3,000/-","1,000/-",
7.,Extra nourishment,"2,000/-","2,000/-",
8.,"Damage to clothing, etc","1,000/-",300/-,
9.,Pain and sufferings,"20,000/-","12,000/-",
10.,Loss of dependency,Nil,Nil,
11.,Loss of consortium,Nil,Nil,
12.,Loss of love and affection,Nil,Nil,
13.,Loss of earning power,Nil,Nil,
14.,"Compensation towards loss of
permanent/partial disability","1,00,000/-",Nil,
15.,"Loss of amenities and
conveniences etc",Nil,"2,000/-",
,,,,
16,"Any other heads
Total claim","Nil
1,71,000/-","Nil
34,501/- rounded to 34,500/-",
SI No,Head of claim,"Amount claimed (in
rupees)","Amount awarded by the
Tribunal(in rupees)","Amounts modified
and re calculated
by this Court (in
rupees)
1.,Loss of earnings (Total),"24,000/-","9,900/-","19,500/-
2.,Loss of earnings (Partial),Nil,Nil,Nil
3.,"Medical and miscellaneous
expenses","10,000/-","4,301/-","4,301/-
4.,Future treatment,"5,000/-",Nil,Nil
5.,Bystander expenses,"6,000/-","3,000/-","3,000/-
6.,Transportation expenses,"3,000/-","1,000/-","1,000/-
7.,Extra nourishment,"2,000/-","2,000/-","2,000/-
8.,"Damage to clothing, etc","1,000/-",300/-,300/-
9.,Pain and sufferings,"20,000/-","12,000/-","12,000/-
10.,Loss of dependency,Nil,Nil,Nil
11.,Loss of consortium,Nil,Nil,Nil
12.,Loss of love and affection,Nil,Nil,Nil
13.,Loss of earning power,Nil,Nil,Nil
14.,"Compensation towards loss
of permanent/partial
disability","1,00,000/-",Nil,Nil
15.,"Loss of amenities and
conveniences etc.",Nil,"2,000/-","2,000/-
16.,Any other heads,Nil,Nil,Nil
17.,"Loss due to disability with
future prospects",Nil,Nil,"2,04,750/-
,Total claim,"1,71,000/-","34,501/- rounded to
34,500/","2,48,851/-
