High Courts13 Mar 1975Dismissed
Feroz and Co. Vs Union of India
Jammu And Kashmir High Court · AIR 1975 J&K 89
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1975
56 judgments · page 3 of 3
High Courts07 Mar 1975
Rahim and others Vs Amma Bar and others
Jammu And Kashmir High Court · AIR 1975 J&K 33
Jammu and Kashmir Tenancy Act, 1980 — Section 19B, 56
High Courts05 Mar 1975
Mohamad Syed Baba Vs Universal Timbers Traders
Jammu And Kashmir High Court · AIR 1976 J&K 9 : (1975) JKLR 229
Jammu and Kashmir Contract Act, 1977 — Section 23
High Courts05 Mar 1975Dismissed
Mohamad Syed Baba Vs M/s. Universal Timbers Traders
Jammu And Kashmir High Court · AIR 1976 J&K 9
Contract Act, 1872 — Section 10, 23Evidence Act, 1872 — Section 23Specific Relief Act, 1963 — Section 39
High Courts24 Feb 1975
Kohli Brothers Vs State of.J.and K
Jammu And Kashmir High Court · AIR 1977 J&K 55 : AIR 1975 J&K 62 : (1975) JKLR 485 : (1975) KashLJ 417 : (1975) KashLJ 431
Jammu and Kashmir Limitation Act, 1995 — Article 119, 14, 145, 68, 92Limitation Act, 1908 — Article 97
High Courts24 Feb 1975
M/s. Kohli Brothers Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · AIR 1975 J&K 62
Limitation Act, 1908 — Article 62, 97
High Courts23 Feb 1975
Lala Tota Ram Vs State
Jammu And Kashmir High Court · AIR 1975 J&K 73 : (1975) JKLR 133 : (1975) KashLJ 453
Jammu and Kashmir Civil Courts Act, 1977 — Section 20
High Courts30 Jan 1975
Soni and Sons Vs Industrial Tribunal and others
Jammu And Kashmir High Court · (1975) JKLR 38 : (1975) KashLJ 377
Industrial Disputes Act, 1947 — Section 2(A)
High Courts22 Jan 1975
Prem Prakash Kapoor Vs Gobind Ram Kapoor and others
Jammu And Kashmir High Court · AIR 1976 J&K 37
Evidence Act, 1872 — Section 109Partnership Act, 1932 — Section 69
High Courts20 Jan 1975
Daya Wanti Vs Deputy Custodian General and another
Jammu And Kashmir High Court · AIR 1975 J&K 78 : (2010) 7 JKJ 839 : (1975) KashLJ 277
High Courts20 Jan 1975
Smt. Daya Wanti Vs Deputy Custodian General and another
Jammu And Kashmir High Court · (1975) 01 J&K CK 0006
Constitution of India, 1950 — Article 226Jammu and Kashmir Evacuees (Administration of Property) Act, 2006 — Section 14A
High Courts10 Jan 1975
Vijay Kumar and another Vs B.K.Thapper and another
Jammu And Kashmir High Court · AIR 1976 J&K 30 : (1975) JKLR 121
Jammu and Kashmir Civil Procedure Code, 1977 — Order 40 Rule 1Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 2(5)Jammu and Kashmir Specific Relief Act, 1977 — Section 9
High Courts10 Jan 1975
Sarla Rani Gupta Vs Bhushanlal
Jammu And Kashmir High Court · AIR 1976 J&K 12
Constitution of India, 1950 — Article 21Jammu and Kashmir Civil Procedure Code, 1977 — Order 3 Rule 1, 151
High Courts10 Jan 1975
Parkashan and others Vs Abdul Rashid and others
Jammu And Kashmir High Court · (1975) KashLJ 200
Jammu and Kashmir Tenancy Act, 1980 — Section 15A, 45(a)
High Courts10 Jan 1975
Gupta Private Loan Committee Vs Ganesh Dass Kudyar and Sons
Jammu And Kashmir High Court · (1975) KashLJ 272
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 33Jammu and Kashmir Stamp Act, 1977 — Section 2(5)
High Courts02 Jan 1975
Chairman Auqaf Committee Vs Suraj Ram
Jammu And Kashmir High Court · AIR 1976 J&K 14
Constitution of India, 1950 — Article 14Jammu and Kashmir Muslim Wakf Act, 1959 — Section 13(2)(i), 43, 44