High Courts01 Feb 2011
Om Parkash Vs Manohar Singh and Others
Jammu And Kashmir High Court · (2011) 02 J&K CK 0006
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 19 of 19
High Courts31 Jan 2011Allowed
Shree Balaji Alloys and Others Vs Commissioner of Income Tax and Others
Jammu And Kashmir High Court · (2011) 239 CTR 70 : (2011) 198 TAXMAN 122
Central Excises and Salt Act, 1944 — Section 5AIncome Tax Act, 1961 — Section 80IB
High Courts31 Jan 2011
Shree Balaji Alloys Vs Commissioner of Income Tax and Another Singla Cables Industries Vs Commissioner of Income Tax and Others Suntec Controls Vs Income Tax Officer Mahesh Chand Goyal Vs Commissioner of Income Tax
Jammu And Kashmir High Court · (2011) 333 ITR 335 : (2011) 1 JKJ 914
Income Tax Act, 1961 — Section 260A
High Courts31 Jan 2011
Mushtaq Ahmad Bhat and Others Vs Pawan Kumar Abrol and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 300
High Courts31 Jan 2011
State of J. and K. Vs Mohammad Sidiq Fafoo.
Jammu And Kashmir High Court · (2012) CriLJ 1644
Criminal Procedure Code, 1973 (CrPC) — Section 106(3), 397A, 435Ranbir Penal Code, 1989 — Section 279, 304A, 337, 423, 423(1)
High Courts02 Jan 2011
Inzar Ahmad Vs State of J & K
Jammu And Kashmir High Court · (2011) 1 JKJ 661
Ranbir Penal Code, 1989 — Section 149, 324, 447
High Courts01 Jan 2011Allowed
State and Another Vs P.P. Poulose
Jammu And Kashmir High Court · (2011) 2 JKJ 148
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 31(5), 34
High Courts01 Jan 2011Dismissed
National Insurance Company Ltd. Vs Rajni Devi and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 637
Motor Vehicles Act, 1988 — Section 166, 168