High Courts28 Feb 2011Allowed
Mustafa Ali Makroo Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 02 J&K CK 0005
Ranbir Penal Code, 1989 — Section 148, 149, 336
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 18 of 19
High Courts28 Feb 2011Allowed
Jahangeer Ahmad Dar Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 02 J&K CK 0004
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13
High Courts24 Feb 2011Dismissed
Abdul Rehman Mir Vs Mst. Rifat Ara
Jammu And Kashmir High Court · (2011) 2 JKJ 11
High Courts22 Feb 2011Dismissed
Jammu Municipal Corporation Vs S. Darshan Singh and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 851
High Courts22 Feb 2011
State of Jammu & Kashmir Vs Zarda Begum and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 817
High Courts15 Feb 2011Allowed
Chuni Lal Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 618
Army Act, 1950 — Section 106Army Rules, 1954 — Rule 115(2)
High Courts15 Feb 2011Allowed
Neerja Goswami Vs Harbans Lal
Jammu And Kashmir High Court · (2011) 2 JKJ 89
Criminal Procedure Code, 1973 (CrPC) — Section 561ARanbir Penal Code, 1989 — Section 120 B, 420
High Courts14 Feb 2011Dismissed
Mohammad Yousuf Khan Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 213
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts14 Feb 2011Dismissed
Abdul Rashid Khan and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 559
High Courts11 Feb 2011Allowed
Manzoor Qadir Keng (Dr.) Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 266
Constitution of India, 1950 — Article 16
High Courts11 Feb 2011
Karnail Chand Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 866
High Courts10 Feb 2011Allowed
University of Jammu and Another Vs Gurcharan Singh and Others
Jammu And Kashmir High Court · AIR 2011 J&K 84 : (2011) 1 JKJ 818
High Courts09 Feb 2011Dismissed
United India Insurance Co. Ltd. Vs Mohd. Latif Mangral and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 985
Ranbir Penal Code, 1989 — Section 279, 304A
High Courts08 Feb 2011Dismissed
Farooq Ahmad Lone Vs State and Another
Jammu And Kashmir High Court · (2011) 2 JKJ 218
Jammu and Kashmir Public Safety Act, 1978 — Section 8, 8(4)
High Courts08 Feb 2011Dismissed
Naseer Ahmad Khan Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 87
High Courts04 Feb 2011Dismissed
Arshad Ahmad Parray Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 23
Arms Act, 1959 — Section 25, 27, 7Explosive Substances Act, 1908 — Section 4, 5
High Courts04 Feb 2011Dismissed
Farooq Ahmad Bhat Vs State and Another
Jammu And Kashmir High Court · (2011) 2 JKJ 227
Constitution of India, 1950 — Article 21, 22(5)
High Courts04 Feb 2011Allowed
Bajaj Allianz Vs Mst. Fareeda and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 13 : (2011) 3 TAC 431
Motor Vehicles Act, 1988 — Section 140, 141, 166
High Courts01 Feb 2011Dismissed
Neelam Raj Baigra and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 98
Constitution of India, 1950 — Article 21
High Courts01 Feb 2011Dismissed
Narinder Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 903