High Courts22 Apr 2011Allowed
Mushtaq Ahmad Rather Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0006
Jammu and Kashmir Police Rules, 1960 — Rule 187
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 16 of 19
High Courts22 Apr 2011Allowed
Feroz Ahmad Khan Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0005
Ranbir Penal Code, 1989 — Section 147, 148, 149
High Courts22 Apr 2011Allowed
Abdul Rashid Chopan Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0004
Arms Act, 1959 — Section 25, 7Ranbir Penal Code, 1989 — Section 392
High Courts20 Apr 2011Dismissed
New India Assurance Company Ltd. and Others Vs Ghulam Hassan Mir
Jammu And Kashmir High Court · (2011) 2 JKJ 525
Jammu and Kashmir Consumer Protection Act, 1987 — Section 15, 2(g), 2(o)
High Courts20 Apr 2011Dismissed
Azhar Mirza Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 609
Constitution of India, 1950 — Article 14
High Courts12 Apr 2011
Mohd. Altaf Bhat and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 484
High Courts08 Apr 2011Dismissed
Abdul Hamid Rather Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 695
Constitution of India, 1950 — Article 226
High Courts08 Apr 2011Dismissed
Union of India (UOI) and Another Vs Yakub Yakub Vs Union of India (UOI) and Another
Jammu And Kashmir High Court · (2011) 2 JKJ 158
Motor Vehicles Act, 1988 — Section 163, 166Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts08 Apr 2011Allowed
John Mohd. Bhat and Another Vs SKIMS and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 602
High Courts07 Apr 2011
Ghulam Nabi Mir Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 665
Constitution of India, 1950 — Article 14, 19, 21
High Courts05 Apr 2011Dismissed
DM, United India Insurance Company Ltd. Vs Amarjeet Singh
Jammu And Kashmir High Court · AIR 2011 J&K 148 : (2011) 2 JKJ 1
Jammu and Kashmir Consumer Protection Act, 1987 — Section 15
High Courts01 Apr 2011Allowed
Naseer Ahmad Vs State and Others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0009
Constitution of India, 1950 — Article 311Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts31 Mar 2011
Nazir Ahmad Khan Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 493
High Courts30 Mar 2011
Masood Alamgir Shah (Dr.) Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 489
High Courts29 Mar 2011Dismissed
Union of India and Others Vs Jeet Singh
Jammu And Kashmir High Court · (2011) 1 JKJ 944
Border Security Force Act, 1968 — Section 11(2)
High Courts29 Mar 2011Dismissed
Rishi Kumar Barbwa and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 950
High Courts28 Mar 2011Allowed
Tahira Akhter Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 580
High Courts28 Mar 2011Allowed
Ghulam Qadir Ganie Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 871
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts25 Mar 2011
Mohd. Amin Dar and State Vs State of Jammu & Kashmir and Nissar Ahmad Wani and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 739
Arms Act, 1959 — Section 25, 27, 27(3), 3Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3, 4
High Courts25 Mar 2011Dismissed
Onkar Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 533
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, 2(2)