High Courts09 May 2011Allowed
Kuldeep Raj and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 482
Constitution of India, 1950 — Article 14, 21
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 15 of 19
High Courts09 May 2011Allowed
Mohammad Himayun Gani (Dr.) Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 556
High Courts06 May 2011Dismissed
Mohd. Yousuf and Others Vs Chairman State Board of School Education and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 463
High Courts04 May 2011Allowed
Ghulam Qadir Wani and Others Vs Mst. Shah Mali
Jammu And Kashmir High Court · AIR 2012 J&K 12 : (2011) 2 JKJ 901
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)(b)
High Courts01 May 2011
Akram Asif Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 247
Ranbir Penal Code, 1989 — Section 120B, 147, 148, 332
High Courts29 Apr 2011
Barkat Ali and Others Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2011) 2 JKJ 390
Criminal Procedure Code, 1973 (CrPC) — Section 374, 512Ranbir Penal Code, 1989 — Section 302, 307, 436
High Courts29 Apr 2011
Harbans Lal Vs State
Jammu And Kashmir High Court · (2011) 2 JKJ 417
Criminal Procedure Code, 1973 (CrPC) — Section 374Ranbir Penal Code, 1989 — Section 302
High Courts29 Apr 2011Allowed
Union of India (UOI) and Others Vs Yatish Chandra Mishra
Jammu And Kashmir High Court · (2011) 2 JKJ 443
Army Act, 1950 — Section 27
High Courts28 Apr 2011Allowed
Sunil Kumar Sharma Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 786
Jammu and Kashmir Civil Services (Special Provision) Act, 2010 — Section 13
High Courts28 Apr 2011Allowed
Jagroop Singh Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 797
Constitution of India, 1950 — Article 14, 16
High Courts28 Apr 2011Dismissed
Ghulam Hassan Bhat and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 584
Constitution of India, 1950 — Article 226
High Courts28 Apr 2011Allowed
Ashok Kumar Fargotra Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 498
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 31
High Courts27 Apr 2011Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Zarina and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 141
High Courts27 Apr 2011Allowed
Bizal Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 598
High Courts26 Apr 2011Dismissed
State of Jammu & Kashmir Vs Jamat Ali and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 172
Ranbir penal code, 1989 — Section 109, 304II
High Courts26 Apr 2011Allowed
Abdul Rashid Lone Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 565
Constitution of Jammu and Kashmir, 1956 — Section 126(2)(c)
High Courts26 Apr 2011
Nisha Sharma Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 596
High Courts22 Apr 2011Allowed
Nazir Ahmad Gujri Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 913
High Courts22 Apr 2011Allowed
Shabir Ahmad Wani Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0008
Ranbir Penal Code, 1989 — Section 150A, 153A, 440
High Courts22 Apr 2011
Ravinder Kumar Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 04 J&K CK 0007