COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2011

368 judgments · page 13 of 19

High Courts08 Jun 2011

Mohammad Yousuf Mir Vs State and Others

Jammu And Kashmir High Court · (2011) 3 JKJ 401

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)Constitution of India, 1950 — Article 22, 22(5)

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High Courts08 Jun 2011Allowed

Mukhtar Ahmad Malik Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2011) 3 JKJ 478

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High Courts06 Jun 2011

Suhail Ahmad Reshi Vs John Mohammad Bhat and Others

Jammu And Kashmir High Court · (2011) 06 J&K CK 0015

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High Courts06 Jun 2011

State of Jammu & Kashmir and Others Vs Estates Department Casual Labourers and Others

Jammu And Kashmir High Court · (2011) 2 JKJ 314

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High Courts06 Jun 2011Dismissed

Gh. Mohammad Rather and Others Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2011) 3 JKJ 134

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482

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High Courts03 Jun 2011

Mushtaq Ahmad and Another Vs State and Others

Jammu And Kashmir High Court · (2011) 2 JKJ 425

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c)

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High Courts03 Jun 2011Dismissed

Sushil Kumar Pandey Vs Union of India (UOI) and Others

Jammu And Kashmir High Court · (2011) 2 JKJ 627

Army Act, 1950 — Section 130, 131, 39A

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High Courts03 Jun 2011Allowed

Naresh Kumar and Others Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2011) 2 JKJ 471

Big Lands Estates Act, 2007 — Section 20BJammu and Kashmir Agrarian Reforms Act, 1976 — Section 13

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High Courts03 Jun 2011Allowed

Mohinder Kour and Others Vs State and Others

Jammu And Kashmir High Court · (2011) 2 JKJ 955

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High Courts03 Jun 2011Dismissed

Mst. Shamima Vs Mst. Zaina and Others

Jammu And Kashmir High Court · (2011) 06 J&K CK 0011

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 47 Rule 3

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High Courts03 Jun 2011Allowed

Ghulam Hassan Bangi Vs Hamida and Another

Jammu And Kashmir High Court · (2011) 3 JKJ 154

Limitation Act, 1963 — Section 11, 5

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High Courts03 Jun 2011Dismissed

Ghulam Mohammad Ganai and Others Vs J and K Bank Ltd.

Jammu And Kashmir High Court · (2011) 3 JKJ 156

Limitation Act, 1963 — Section 18

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High Courts03 Jun 2011Dismissed

Ravinder Kumar Kapoor and Others Vs State and Others

Jammu And Kashmir High Court · (2011) 3 JKJ 471

Constitution of India, 1950 — Article 14, 16

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High Courts02 Jun 2011Dismissed

Ghulam Mohd. Bhat Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2011) 3 JKJ 144

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)

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High Courts02 Jun 2011Allowed

Project Officer/CEO, Desert Dev. Agency, Kargil and Another Vs Ghulam Ahmad Bagh

Jammu And Kashmir High Court · (2011) 3 JKJ 159

Arbitration and Conciliation Act, 1996 — Section 31

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High Courts31 May 2011Allowed

Zamindaran of Village Chak Balotrian and Others Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2011) 05 J&K CK 0037

Land Acquisition Rules — Rule 24A

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High Courts31 May 2011Allowed

Farid Ahmed Naik Vs State and Another

Jammu And Kashmir High Court · (2011) 05 J&K CK 0036

Jammu and Kashmir Public Safety Act, 1978 — Section 8Unlawful Activities (Prevention) Act, 1967 — Section 17, 20, 21, 40

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High Courts31 May 2011Dismissed

Kartar Nath and Others Vs State of Jammu & Kashmir and Another

Jammu And Kashmir High Court · AIR 2012 J&K 8

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High Courts31 May 2011Dismissed

State of Jammu & Kashmir and Another Vs Chuni Lal and Others

Jammu And Kashmir High Court · (2011) 2 JKJ 383

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High Courts30 May 2011Dismissed

Vicky Kumar Vs State of Jammu & Kashmir

Jammu And Kashmir High Court · (2011) 2 JKJ 185

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 164A

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