High Courts19 Jul 2011Allowed
Faizan Rafiq Hakeem Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0022
Jammu and Kashmir Public Safety Act, 1978 — Section 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 12 of 19
High Courts19 Jul 2011Allowed
Ghulam Mustafa Sheikh Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0004
High Courts14 Jul 2011
Sanjay Kumar Rathore Vs State and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0034
High Courts12 Jul 2011Dismissed
Jammu and Kashmir SSRB and anr Vs Narinder Paul Chaudhary and ors
Jammu And Kashmir High Court · (2011) 3 JKJ 445
Constitution of India, 1950 — Article 14, 16Jammu And Kashmir Reservation Act, 2004 — Section 13, 14, 15, 16, 2(c)
High Courts11 Jul 2011Allowed
Baldev Raj Vs Jai Singh and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 146
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts08 Jul 2011Dismissed
Chaman Lal Ganjoo Vs State and Another
Jammu And Kashmir High Court · (2011) 3 JKJ 516
Ranbir Penal Code, 1989 — Section 420, 467, 468
High Courts07 Jul 2011Allowed
Nirmal Singh Bali and Others Vs Mohd Yousif and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0001
High Courts06 Jul 2011Dismissed
Zaif Begum Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0033
High Courts06 Jul 2011Dismissed
National India Construction Company Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 463
High Courts06 Jul 2011Dismissed
Mohamad Tariq Mir Vs Ghulam Qadir Bhat
Jammu And Kashmir High Court · AIR 2012 J&K 1 : (2011) 3 JKJ 164
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 116
High Courts06 Jul 2011Dismissed
Nazia Kulsoom Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 07 J&K CK 0019
High Courts06 Jul 2011Dismissed
JMC Vs Ashok Aggarwal
Jammu And Kashmir High Court · (2011) 3 JKJ 399
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts06 Jul 2011Allowed
Chattar Singh Vs Mohan Lal
Jammu And Kashmir High Court · (2011) 07 J&K CK 0002
High Courts10 Jun 2011Dismissed
Ashaq Hussain Bhat and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 890
High Courts10 Jun 2011Dismissed
National Insurance Co. Ltd. Vs Fatima and Others
Jammu And Kashmir High Court · AIR 2011 J&K 125
Motor Vehicles Act, 1988 — Section 10(2)
High Courts10 Jun 2011
Shiv Kumar Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 933
Ranbir Penal Code, 1989 — Section 306, 498A
High Courts10 Jun 2011
Syed Ali Shah Geelani Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 413
Constitution of India, 1950 — Article 14, 19, 21, 22
High Courts10 Jun 2011Dismissed
Ghulam Rasool Malik Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 479
Constitution of India, 1950 — Article 14, 16, 311Penal Code, 1860 (IPC) — Section 148, 149, 380
High Courts09 Jun 2011
Moti Lal Wattal Vs J and K Bank Ltd. and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 940
Jammu and Kashmir Specific Relief Act, 1977 — Section 42
High Courts08 Jun 2011Allowed
Sumit Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 772
Constitution of India, 1950 — Article 22(5)