High Courts30 May 2011Allowed
Kanta Devi and Others Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 613
Penal Code, 1860 (IPC) — Section 34, 376(2)(g)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 14 of 19
High Courts26 May 2011Allowed
Sant Singh Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 519
High Courts25 May 2011Allowed
Raj Dulari Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 921
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts24 May 2011Allowed
High Court of J and K Vs V.K. Attri and Another
Jammu And Kashmir High Court · (2011) 2 JKJ 321
Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts20 May 2011Dismissed
State of Jammu & Kashmir and Others Vs Seema Jamwal and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 134
Motor Vehicles Act, 1988 — Section 163A
High Courts20 May 2011Allowed
Sushma Gupta and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 624
High Courts20 May 2011Allowed
Jyoti Sakral and Others (Dr.) Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 615
High Courts20 May 2011Dismissed
JAKFED and Another Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 465
Arbitration and Conciliation Act, 1996 — Section 36, 84General Clauses Act, 1897 — Section 24Multi-State Cooperative Societies Act, 1984 — Section 74, 74(2)(a), 76, 84, 85
High Courts20 May 2011
Prem Nath Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 495
Jammu and Kashmir (Persons with Disabilities Equal opportunities, Protection of Rights and Full Participation) Act, 1998 — Section 22
High Courts19 May 2011
Syed Asia Andrabi Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 208
Ranbir Penal Code, 1989 — Section 148, 149, 452
High Courts19 May 2011Dismissed
Mst. Zeba and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 541
Common Lands (Regulation) Act — Section 3, 4(A)
High Courts19 May 2011Dismissed
Mohammad Ahsan Wani Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 588
High Courts19 May 2011Dismissed
Mubarak Ahmad Bhat Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 586
High Courts12 May 2011Dismissed
Imtiaz Hussain Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 457
High Courts12 May 2011Dismissed
Deep Chand Dagur Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 459
High Courts12 May 2011Dismissed
P.P. Mengi Vs J and K State Project Construction Corp. and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 461
High Courts12 May 2011Dismissed
State of Jammu & Kashmir Vs Farooq Ahmed Sheikh and Others
Jammu And Kashmir High Court · (2012) CriLJ 209 : (2011) 2 JKJ 370
Ranbir Penal Code, 1989 — Section 201, 419, 420, 466, 473
High Courts11 May 2011Allowed
Mushtaq Ahmad Malik Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2011) 2 JKJ 128
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 8
High Courts11 May 2011Allowed
Manjit Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 570
High Courts11 May 2011
National Insurance Co. Vs Mst. Sitara and Another
Jammu And Kashmir High Court · (2011) 3 JKJ 353
Motor Vehicles Act, 1988 — Section 166, 168