High Courts29 Oct 2011Dismissed
Mohamad Lateef Mattoo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 355
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 5 of 19
High Courts29 Oct 2011
Jameel Ahmad Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 440
Constitution of India, 1950 — Article 16
High Courts28 Oct 2011Dismissed
Ali Mohd Khatu Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 103
High Courts28 Oct 2011
Mudasir Hamid Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 10 J&K CK 0028
Constitution of India, 1950 — Article 16
High Courts28 Oct 2011
Chaman Lal Vs Sanjay Kumar
Jammu And Kashmir High Court · AIR 2011 J&K 165 : (2011) 4 JKJ 99
Criminal Procedure Code, 1973 (CrPC) — Section 164APenal Code, 1860 (IPC) — Section 307
High Courts27 Oct 2011
N.I. Assurance Co. Ltd. Vs Haji Mukhtiar Ahmed and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 409
Ranbir Penal Code, 1989 — Section 279, 337
High Courts24 Oct 2011
Narinder Kumar Sharma Vs State and Others
Jammu And Kashmir High Court · (2011) 10 J&K CK 0029
Ranbir Penal Code, 1989 — Section 147, 451
High Courts24 Oct 2011Allowed
HC Abdul Rehman Bhat Vs State and Others
Jammu And Kashmir High Court · (2011) 10 J&K CK 0023
High Courts24 Oct 2011
Shiraz Ahmad Lone Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 299
Jammu and Kashmir Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3
High Courts24 Oct 2011
Shabir Ahmad Wani Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 302
Jammu and Kashmir Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3
High Courts24 Oct 2011Dismissed
Baby Sakina Rashid Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 363
High Courts24 Oct 2011
Javida Akhter Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 391
High Courts24 Oct 2011
Fayaz Ahmad Peer and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 395
High Courts24 Oct 2011Allowed
Mashook Ahmad War Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 503
Constitution of India, 1950 — Article 22(3)(b)
High Courts24 Oct 2011
Shabir Ahmad Mir Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 598
CRPF Act, 1949 — Section 11(i)
High Courts24 Oct 2011Dismissed
Adnan Nayeem Asmi Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 604
Constitution of India, 1950 — Article 14
High Courts24 Oct 2011
Rouf Ahmad alias Eelya and Another Vs State and Others
Jammu And Kashmir High Court · (2012) CriLJ 603
Criminal Procedure Code, 1973 (CrPC) — Section 435Jammu and Kashmir Juvenile Justice Act, 1997 — Section 18, 21, 23Ranbir Penal Code, 1989 — Section 302, 34
High Courts22 Oct 2011Dismissed
Abdul Rashid Shah and Others Vs Mohammad Yaqoob Shah and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 247
Registration Act, 1908 — Section 49
High Courts22 Oct 2011
Parweeza Begum Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 327
High Courts22 Oct 2011Dismissed
Gulshan Banday Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 360