High Courts26 Sept 2011
Abdul Rashid Naik Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 68
Arms Act, 1959 — Section 27, 7
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 7 of 19
High Courts26 Sept 2011
Amarjeet Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 70
Constitution of India, 1950 — Article 22(5)
High Courts23 Sept 2011
Union of India Vs Mohammad Ashraf Khan and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 71
Indo-Tibetan Border Police Force Rules, 1994 — Rule 25, 25(2)
High Courts22 Sept 2011
State of Jammu & Kashmir Vs Mushtaq Ahmad Ganai
Jammu And Kashmir High Court · (2011) 3 JKJ 65
Criminal Procedure Code, 1973 (CrPC) — Section 28, 29, 29(2), 30, 432Essential Commodities Act, 1955 — Section 12(A), 7(1)(a)(2)
High Courts21 Sept 2011
Kanchan Devi Vs S.S. Kapur and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 28
High Courts20 Sept 2011
Gara Ram Loach Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 21
High Courts19 Sept 2011Dismissed
Trumboo Trading Co Vs UOI and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 95
Constitution of India, 1950 — Article 14
High Courts15 Sept 2011
Oriental Carpet Factory Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 80
Jammu And Kashmir Land Grants Act, 1960 — Section 4, 4(2)(ii), 6Jammu and Kashmir Public Premises (Eviction of Unauthorized Occupants) Act, 1959 — Section 3, 4
High Courts15 Sept 2011Dismissed
Bilal Ahmad Sheikh and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 108
Constitution of India, 1950 — Article 14
High Courts14 Sept 2011Allowed
Badri Nath Vs Banti Devi and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 1
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts14 Sept 2011Dismissed
National Insurance Co. Ltd. Vs Karam Singh and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 7
High Courts09 Sept 2011
Vinod Kumar Sharma Vs Kamal Singh and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 4
Motor Vehicles Act, 1988 — Section 168
High Courts09 Sept 2011Dismissed
National Insurance Company Ltd. Vs Hardeep Singh and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 11
Motor Vehicles Act, 1988 — Section 166, 170Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427
High Courts09 Sept 2011Dismissed
United India Insurance Company Ltd. Vs Naseema Begum and Others
Jammu And Kashmir High Court · (2013) ACJ 1870 : (2011) 3 JKJ 15
Motor Vehicles Act, 1988 — Section 166
High Courts09 Sept 2011Dismissed
Tej Swaroop Abrol Vs Vishwa Nath Kundal
Jammu And Kashmir High Court · (2011) 09 J&K CK 0026
Civil Procedure Code, 1908 (CPC) — Section 115Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 27
High Courts09 Sept 2011
Oriental Insurance Co. Ltd. Vs Kamlesh Devi and Others
Jammu And Kashmir High Court · (2012) ACJ 1769 : (2011) 3 JKJ 36
Criminal Procedure Code, 1973 (CrPC) — Section 169Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 166, 173
High Courts09 Sept 2011Dismissed
Oriental Insurance Company Vs Karamjeet Singh and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 41
Motor Vehicles Act, 1988 — Section 149, 149(2), 166, 170
High Courts09 Sept 2011
National Insurance Company Ltd. Vs Fazal Din
Jammu And Kashmir High Court · (2011) 3 JKJ 47
High Courts09 Sept 2011Allowed
State Vs Ajay Mahajan
Jammu And Kashmir High Court · (2012) CriLJ 1298 : (2011) 4 JKJ 187
Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(3)Ranbir Penal Code, 1989 — Section 165A
High Courts09 Sept 2011
Sandhya Devi Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 470