Code Of Criminal Procedure, 1973 — Section 102, 102(1),Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 468, 471Prevention Of Corruption Act, 1988 — Section 5(2), 13(1)(e), 13(2), 16

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High Courts12 Nov 2020Dismissed

Mushtaq Ahmad Badyari Vs Ruquya Akhter

Jammu And Kashmir High Court · (2020) 11 J&K CK 0027

Code Of Criminal Procedure, 1898 — Section 561(A)Code Of Criminal Procedure, 1973 — Section 125, 488Family Courts Act, 1984 — Section 7(2)(a)

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High Courts12 Nov 2020Disposed Of

Gajendar Singh Maan Vs State Of J&K

Jammu And Kashmir High Court · (2020) 11 J&K CK 0026

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 188, 420, 471Code Of Criminal Procedure, 1973 — Section 397, 498Constitution Of India, 1950 — Article 227

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High Courts12 Nov 2020Disposed Of

Muzamil Rafiq Ganai Vs Union Territory Of J&K

Jammu And Kashmir High Court · (2020) 11 J&K CK 0025

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia)8, 20, 21, 22, 37Code Of Criminal Procedure, 1973 — Section 497

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High Courts12 Nov 2020Allowed

Raj Kumar Vs Union Territory Of J&K

Jammu And Kashmir High Court · (2020) 11 J&K CK 0024

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 20, 37Code Of Criminal Procedure, 1973 — Section 437, 439

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High Courts12 Nov 2020Disposed Of

Avtar Singh And Others Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 11 J&K CK 0023

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 19, 24, 27(A(, 37Code Of Criminal Procedure, 1973 — Section 167(2), 497Constitution Of India, 1950 — Article 21

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High Courts12 Nov 2020

Residents Of Ward No. 40, Bharat Nagar Kamla Palace Lane Talab Tiloo Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 11 J&K CK 0022

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High Courts12 Nov 2020Dismissed

Manzoor Ahmed Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 11 J&K CK 0021

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High Courts12 Nov 2020Disposed Of

Som Raj Taroch And Others Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 11 J&K CK 0020

Code Of Criminal Procedure, 1973 — Section 154, 154(1), 156(3), 174, 175

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High Courts11 Nov 2020Disposed Of

Rouf Ahmad Dar Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 11 J&K CK 0019

Constitution Of India, 1950 — Article 22(5)

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High Courts11 Nov 2020Disposed Of

Parvez Ahmad Nengroo Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 11 J&K CK 0018

Companies Act, 2013 — Section 2(45)Banking Regulation Act, 1949 — Section 10(B), 10(B)(7), 10B(9), 35(B), 36(AA)Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(1)(d), 5(2)

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