High Courts24 Dec 2020Dismissed
United India Insurance Company Limited Vs Mst Gulshana And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0030
Motor Vehicles Act, 1988 — Section 168
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 2 of 38
High Courts24 Dec 2020Allowed
New India Assurance Company Limited Vs Gh. Mohammad Bhat And Other
Jammu And Kashmir High Court · (2020) 12 J&K CK 0029
Constitution Of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 140, 158(6), 165(1), 166,166(1), 166(2), 166(3)Motor Vehicles (Amendment), 1994 — Section 53
High Courts24 Dec 2020Dismissed
Mehtabi Vs Ghulam Mohammad Sheikh And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0028
Code Of Civil Procedure, 1908 — Order 1 Rule 8, Order 2 Rule 2, Order 7 Rule 1, Order 7 Rule 11
High Courts24 Dec 2020Disposed Of
Maheen Azhar Kakroo Vs Sadaf Niyaz Shah And Another
Jammu And Kashmir High Court · (2020) 12 J&K CK 0027
Code Of Criminal Procedure, 1973 — Section 145Code Of Civil Procedure, 1908 — Section 11, 96, 100Transfer Of Property Act, 1882 — Section 52
High Courts24 Dec 2020Disposed Of
Amer Devi Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2020) 12 J&K CK 0013
High Courts24 Dec 2020Dismissed
Bishan Dass Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2020) 12 J&K CK 0012
High Courts24 Dec 2020Dismissed
Atul Kumar Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0011
High Courts24 Dec 2020Disposed Of
Aman Sagotra Vs Ut Of J&K
Jammu And Kashmir High Court · (2020) 12 J&K CK 0010
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164A, 439
High Courts24 Dec 2020Allowed
State Of J&K Vs Mohd. Imran Khan
Jammu And Kashmir High Court · (2020) 12 J&K CK 0005
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 228A, 363, 376Code Of Criminal Procedure, 1973 — Section 164A, 327(2), 327(3),Indian Penal Code, 1860 — Section 228A, 376, 376A, 376B, 376C, 376D
High Courts24 Dec 2020Disposed Of
Madhu Devi Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0004
Central Reserve Police Force Rules, 1955 — Rule 27Evidence Act, 1872 — Section 108Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts23 Dec 2020Disposed Of
Abdul Salam Kumar And Ors Vs High Court Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2020) 12 J&K CK 0037
High Courts23 Dec 2020Dismissed
Aijaz Ahmad Dar Vs Mukhtar Ahmad Shah
Jammu And Kashmir High Court · (2020) 12 J&K CK 0036
Code Of Civil Procedure, 1908 — Section 47
High Courts23 Dec 2020Dismissed
Ghulam Hassan Pirzada And Anr Vs Ghulam Mohammad And Ors
Jammu And Kashmir High Court · (2020) 12 J&K CK 0035
Constitution Of India, 1950 — Article 227
High Courts23 Dec 2020Disposed Of
Mohammad Amin Dar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0034
Constitution Of India, 1950 — Article 14Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts23 Dec 2020Allowed
Muzaffar Ahmad Marazi Vs Ut Of J&K And Another
Jammu And Kashmir High Court · (2020) 12 J&K CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3
High Courts23 Dec 2020Disposed Of
Zahoor Ahmed Bhat And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0032
Jammu And Kashmir Municipal Corporation Act, 2000 — Section 243, 244, 245, 248
High Courts23 Dec 2020Dismissed
Markazi Auqaf Committee Salia Vs J&K Special Tribunal And Ors
Jammu And Kashmir High Court · (2020) 12 J&K CK 0031
Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 26
High Courts23 Dec 2020Dismissed
Salman Chandail Vs State Of J&K
Jammu And Kashmir High Court · (2020) 12 J&K CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 8, 15, 37
High Courts23 Dec 2020Dismissed
Sunny Kumar And Another Vs State Of J&K
Jammu And Kashmir High Court · (2020) 12 J&K CK 0008
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19 21, 22, 23, 24, 25, 29, 27A, 29 37Code Of Criminal Procedure, 1973 — Section 161, 439, 489
High Courts23 Dec 2020Allowed
Gulab Din And Ors Vs State And Anr
Jammu And Kashmir High Court · (2020) 12 J&K CK 0007
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 366Indian Penal Code, 1860 — Section 366