High Courts11 Nov 2020Dismissed
Neha Sharma And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0017
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 366Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 4 of 38
High Courts10 Nov 2020
Mohammad Yaseen Shah Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0016
High Courts09 Nov 2020
Abdul Salam Bhat And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0015
Land Acquisition Act, 1894 — Section 6, 11(B)
High Courts09 Nov 2020Dismissed
Shwiti Gupta Vs Atal Dulloo Financial Commissioner
Jammu And Kashmir High Court · (2020) 11 J&K CK 0013
High Courts09 Nov 2020Allowed
Jagjeet Singh Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 11 J&K CK 0012
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37Code Of Criminal Procedure, 1973 — Section 437, 439
High Courts09 Nov 2020Allowed
Manzoor Ahmad Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0011
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37Code Of Criminal Procedure, 1973 — Section 437, 439
High Courts06 Nov 2020Disposed Of
Gousia Medicinal Plant Nursery Malwan Kulgam Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0005
High Courts05 Nov 2020Dismissed
Mohiuddin Parray And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0014
High Courts05 Nov 2020Disposed Of
Bajaj Allianz Insurance Co. Ltd Vs Sunita Sharma And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0008
Motor Vehicles Act, 1988 — Section 140, 166
High Courts05 Nov 2020Dismissed
Ravinder Singh And Others Vs Indian Oil Corporation And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0007
High Courts05 Nov 2020Dismissed
Airport Authority Of India Vs Jammu And Kashmir State Human Rights Commission
Jammu And Kashmir High Court · (2020) 11 J&K CK 0006
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 353, 427Code Of Criminal Procedure, 1973 — Section 174Jammu And Kashmir Protection Of Human Rights Act, 1997 — Section 2, 2(c), 3, 10, 13, 13(a), 24, 24(2)
High Courts04 Nov 2020Disposed Of
Altaf Ahmad Sheikh Vs Rafiqa Begum And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0010
High Courts04 Nov 2020Disposed Of
United India Insurance Company Limited Vs Ghulam Mohammad Parray And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0009
Motor Vehicles Act, 1988 — Section 160
High Courts04 Nov 2020Dismissed
Waseem Ahmad Sheer Gojree Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0004
High Courts02 Nov 2020Disposed Of
Usman Ali Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0002
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 90, 376
High Courts02 Nov 2020Disposed Of
Sandeep Mankotia Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 11 J&K CK 0001
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 306, 498(A)Code Of Criminal Procedure, 1973 — Section 497
High Courts28 Oct 2020Dismissed
Tanveer Ahmad Rather And Others @APPELLANT @Has Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 10 J&K CK 0056
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 8, 22, 29, 37, 42, 50, 57, 67
High Courts28 Oct 2020
Tilak Raj Choudhary Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29Code Of Criminal Procedure, 1973 — Section 167(2), 173(2)
High Courts28 Oct 2020Dismissed
Tanveer Ahmad Rather And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0046
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 8, 22, 29, 37, 42, 50, 57, 67
High Courts27 Oct 2020Disposed Of
Ghulam Hassan Dar Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0054