High Courts28 Nov 2007Dismissed
Om Parkash Ball Vs Balraj Kapoor
Jammu And Kashmir High Court · (2008) 1 JKJ 95
Criminal Procedure Code, 1973 (CrPC) — Section 252, 253, 468, 469, 470Penal Code, 1860 (IPC) — Section 406, 420, 500
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2007
165 judgments · page 2 of 9
High Courts28 Nov 2007
Khadim Hussain Vs Maqbool Hussain
Jammu And Kashmir High Court · AIR 2008 J&K 72 : (2008) 1 JKJ 22
Oaths Act, 1969 — Section 9
High Courts28 Nov 2007Dismissed
Atal Bihari Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 53
Army Act, 1950 — Section 164Border Security Force Act, 1968 — Section 114, 118, 46, 52Civil Procedure Code, 1908 (CPC) — Section 21
High Courts28 Nov 2007Allowed
Gopal Dass Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2008) CriLJ 2651 : (2008) 2 JKJ 153
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 174, 342Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts20 Nov 2007
Shahab Din Vs State
Jammu And Kashmir High Court · (2009) 1 JKJ 254
Ranbir Penal Code, 1989 — Section 302, 304(1), 341
High Courts19 Nov 2007
Jai Krishan Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 1
High Courts07 Nov 2007
Krishna Gupta and Others Vs D.D. Sadhotra and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 30
Criminal Procedure Code, 1973 (CrPC) — Section 417, 435, 439Limitation Act, 1963 — Section 15
High Courts07 Nov 2007
Rakesh Kumar Bhat Vs State and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 49
High Courts06 Nov 2007Dismissed
Ramesh Kumari Vs State and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 66
High Courts05 Nov 2007Dismissed
Union of India (UOI) and Another Vs Fatima Bibi and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 99
Motor Vehicles Act, 1988 — Section 173
High Courts03 Nov 2007
Rafi Ahmad Mir and Others Vs Punjab National Bank and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 513
High Courts03 Nov 2007
Ghulam Hassan Wani Vs State and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 523
High Courts02 Nov 2007Dismissed
Mohd. Rafiq Vs State and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 46
High Courts30 Oct 2007Dismissed
People's Welfare Society J and K Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 94
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 21, 226
High Courts19 Oct 2007Dismissed
Gheetin Singh Vs Canara Bank and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 252
High Courts18 Oct 2007
State of Jammu & Kashmir and Others Vs Abdul Majid Dar
Jammu And Kashmir High Court · (2008) 1 JKJ 557
Arms Act, 1959 — Section 27, 7Penal Code, 1860 (IPC) — Section 121, 122
High Courts16 Oct 2007Dismissed
Raghbir Singh and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 54
High Courts16 Oct 2007Allowed
Ramesh Chander Vs Rakesh Kumar and Another
Jammu And Kashmir High Court · AIR 2008 J&K 37 : (2008) 2 JKJ 692
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Oct 2007Allowed
Aijaz Ahmed Sheikh and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 180
Constitution of Jammu and Kashmir, 1956 — Section 124
High Courts11 Oct 2007Dismissed
Suraya Amin Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 260