High Courts07 Feb 2007Allowed
State of Jammu & Kashmir and Others Vs Prithvi Raj and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 401 : (2007) 3 LLJ 992
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2007
165 judgments · page 9 of 9
High Courts07 Feb 2007Dismissed
Union of India (UOI) and Others Vs Surjeet Kumar
Jammu And Kashmir High Court · (2007) 2 JKJ 388
High Courts03 Feb 2007
Bilal Ahmad Mir Vs State of J&K and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 325
Pubilc Safety Act, 1978 — Section 13, 8
High Courts31 Jan 2007
State Vs Ashok Kumar and Others
Jammu And Kashmir High Court · (2007) CriLJ 4731 : (2007) 2 JKJ 1
Criminal Procedure Code, 1973 (CrPC) — Section 5Essential Commodities Act, 1955 — Section 3, 7
High Courts06 Jan 2007
Ghulam Ahmad Ganaie Vs State and others
Jammu And Kashmir High Court · (2007) 2 SriLJ 510
Constitution of India, 1950 — Article 14, 19