High Courts18 May 2007
Ghulam Mohammad Dar Vs Assadullah Reshi and others
Jammu And Kashmir High Court · (2010) 3 JKJ 387 : (2007) 2 SriLJ 577
Jammu and Kashmir Civil Procedure Code, 1977 — Order 1 Rule 10
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2007
165 judgments · page 7 of 9
High Courts18 May 2007
Shafiq Ahmed Qadir Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 521
High Courts18 May 2007Allowed
Mohammad Ramza Khan Vs Khurshid Ahmad Wani
Jammu And Kashmir High Court · (2007) 2 JKJ 519
High Courts16 May 2007Allowed
Ghulam Mohd. Mir Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2007) 3 JKJ 248
Criminal Procedure Code, 1973 (CrPC) — Section 173, 342
High Courts14 May 2007Dismissed
Abdul Rehman Vs Syed Yousuf Shah and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 171
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7
High Courts14 May 2007Dismissed
Aashiq Hassain Shah Vs State and Another
Jammu And Kashmir High Court · (2007) 2 JKJ 175
High Courts09 May 2007Dismissed
Union of India (UOI) Vs Tekno Trading Co.
Jammu And Kashmir High Court · (2007) 2 JKJ 363
Arbitration Act, 1940 — Section 13, 14, 17, 39
High Courts09 May 2007Dismissed
Balbir Chand Atri and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 167
Constitution of India, 1950 — Article 14, 16
High Courts08 May 2007Dismissed
Abdul Aziz Vs State and Others
Jammu And Kashmir High Court · AIR 2008 J&K 8 : (2007) 2 JKJ 377
High Courts08 May 2007Dismissed
Shaheena Firdous and Another Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 182
Constitution of India, 1950 — Article 226
High Courts08 May 2007Dismissed
Ali Mohammad Magloo Vs Abdul Hamid Magloo and Another
Jammu And Kashmir High Court · (2007) 3 JKJ 58
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts08 May 2007
Jagmohan Singh Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 487
Constitution of India, 1950 — Article 226
High Courts03 May 2007Allowed
Sukanta Mitra Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 197
Border Security Force Act, 1968 — Section 21
High Courts26 Apr 2007Dismissed
State Vs Mohd. Rafiq and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 551
Arms Act, 1959 — Section 27, 7
High Courts25 Apr 2007
Suraj Parkash Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2007) 2 JKJ 328
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts25 Apr 2007Dismissed
Narinder Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 368
High Courts21 Apr 2007Dismissed
Shanti Devi Vs Collector Land Acquisition
Jammu And Kashmir High Court · (2007) 2 JKJ 340
Land Acquisition Act, 1894 — Section 18
High Courts21 Apr 2007
Santosh Kumari and Others Vs Karamat Ali and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 345
High Courts21 Apr 2007Dismissed
Sham Sunder and Others Vs Shikha Sharma
Jammu And Kashmir High Court · (2007) 2 JKJ 343
Criminal Procedure Code, 1973 (CrPC) — Section 561ARanbir Penal Code, 1989 — Section 295, 295A, 34, 504
High Courts21 Apr 2007
Amar Nath Vs State and Others
Jammu And Kashmir High Court · (2008) CriLJ 86 : (2007) 2 JKJ 317
Arms Act, 1959 — Section 27, 4Criminal Procedure Code, 1973 (CrPC) — Section 173, 193, 198, 209, 319