High Courts11 Oct 2007
Mohmmad Aslam Kakru Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 648
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2007
165 judgments · page 3 of 9
High Courts11 Oct 2007
Ab. Gaffar Bhat and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 654
High Courts08 Oct 2007
State of Jammu & Kashmir and Others Vs Ghulam Nabi Bhat and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 566
Constitution of India, 1950 — Article 226
High Courts05 Oct 2007
Union of India Vs Abdul Rashid and Ors
Jammu And Kashmir High Court · AIR 2008 J&K 53 : (2008) 2 JKJ 145 : (2008) 2 SriLJ 546
Jammu and Kashmir Requisitioning and Acquisition of Immovable Property Act, 1968 — Section 22, 3, 7, 8
High Courts05 Oct 2007
Union of India (UOI) Vs Abdul Rashid and Others
Jammu And Kashmir High Court · AIR 2008 J&K 53 : (2008) 2 JKJ 145
Constitution of India, 1950 — Article 14
High Courts05 Oct 2007Dismissed
Kesar Singh Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 598
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts03 Oct 2007Allowed
Krishen Chand Vs State and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 263
Constitution of India, 1950 — Article 226
High Courts01 Oct 2007
State of J & K Vs Mohan Lal and others
Jammu And Kashmir High Court · (2008) 1 SriLJ 237
Evidence Act, 1872 — Section 8Ranbir Penal Code, 1989 — Section 299, 300, 302, 498A
High Courts01 Oct 2007Dismissed
Akbar Khan and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 133
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts01 Oct 2007Dismissed
Aadil Ashraf Vs J and K Board of Professional Examination
Jammu And Kashmir High Court · AIR 2008 J&K 75 : (2007) 3 JKJ 523
Constitution of India, 1950 — Article 141
High Courts01 Oct 2007Dismissed
National Insurance Co. Vs Mohammad Latief Kaloo and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 123
Constitution of India, 1950 — Article 227
High Courts26 Sept 2007
Accountant General and Others Vs Kartar Chand and Another
Jammu And Kashmir High Court · (2008) 2 JKJ 707
High Courts26 Sept 2007
Mohd. Shafi Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 183
High Courts21 Sept 2007
Fateh Singh and Others Vs Devi Ditta
Jammu And Kashmir High Court · (2009) 2 JKJ 131
High Courts17 Sept 2007Dismissed
Naveen Kumar Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 143
Constitution of India, 1950 — Article 226
High Courts17 Sept 2007Dismissed
Kiran Wala and Another Vs State and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 134
Constitution of India, 1950 — Article 226
High Courts17 Sept 2007
Ravi Kumar and Another Vs State of J. and K.
Jammu And Kashmir High Court · (2009) 2 JKJ 137
Arms Act, 1959 — Section 25Ranbir Penal Code, 1989 — Section 307, 324, 325, 326, 34
High Courts14 Sept 2007Dismissed
Bihari Lal Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 139
Constitution of India, 1950 — Article 226
High Courts14 Sept 2007Dismissed
Bhushan Lal and Others Vs Makhan Lal Raina and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 621
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Sept 2007Allowed
Harbans Kour Vs Swaran Singh
Jammu And Kashmir High Court · (2008) 2 JKJ 677
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 3(A)