COURT ARCHIVE

Jammu And Kashmir High Court judgments, 1992

67 judgments · page 4 of 4

High Courts09 Mar 1992

Mohamad Younis Bhat Vs State and Others

Jammu And Kashmir High Court · (1993) 1 Crimes 773 : (1992) KashLJ 585 : (1993) SriLJ 38

Pubilc Safety Act, 1978 — Section 8

High Courts05 Mar 1992

Jammu And Kashmir High Court · (1992) JKLR 133 : (1992) KashLJ 82 : (1994) 1 SriLJ 165

Civil Services Regulations, 1956 — Article 85Constitution of India, 1950 — Article 14, 16

High Courts03 Mar 1992

Jammu And Kashmir High Court · (1993) KashLJ 194

Constitution of India, 1950 — Article 226

High Courts26 Feb 1992Dismissed

Jammu And Kashmir High Court · (1993) ACJ 402 : AIR 1993 J&K 45

Jammu and Kashmir Limitation Act, 1995 — Section 12, 5Motor Vehicles Act, 1939 — Section 110D

High Courts24 Feb 1992

Jammu And Kashmir High Court · (1992) JKLR 570 : (1992) KashLJ 635

High Courts17 Feb 1992Allowed

Jammu And Kashmir High Court · (1993) CriLJ 2719

Constitution of India, 1950 — Article 22, 22(5)Constitution of Jammu and Kashmir, 1956 — Section 45Jammu and Kashmir Business Rules — Rule 11, 12

High Courts01 Jan 1992

Jammu And Kashmir High Court · (1993) 1 Crimes 892 : (1992) JKLR 231 : (1992) KashLJ 450

Pubilc Safety Act, 1978 — Section 8