High Courts01 May 1992
Oriental Insurance Co. Ltd. Vs Indira Rani and Others
Jammu And Kashmir High Court · (1994) 1 ACC 651
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1992
67 judgments · page 3 of 4
High Courts29 Apr 1992
Lal Singh and Ors. Vs Khem Chand
Jammu And Kashmir High Court · (1993) JKLR 404 : (1993) KashLJ 158
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561A
High Courts23 Apr 1992
Farhat Ahmad Kanjwal Vs State
Jammu And Kashmir High Court · (1995) SriLJ 101
Constitution of India, 1950 — Article 22(5)
High Courts17 Apr 1992
Pt.Som Dut Vs Gurbaksh Singh & Ors.
Jammu And Kashmir High Court · (1994) KashLJ 695
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145
High Courts17 Apr 1992
Som Dut Vs Gurbaksh Singh
Jammu And Kashmir High Court · (1994) 1 SriLJ 204
Criminal Procedure Code, 1973 (CrPC) — Section 435, 439
High Courts11 Apr 1992
Council of Scientific and Industrial Research and Anr. Vs Ganga Construction Corporation
Jammu And Kashmir High Court · (1992) JKLR 258 : (1992) KashLJ 718
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 20
High Courts02 Apr 1992
State of J & K Vs J & K Special Tribunal and Others
Jammu And Kashmir High Court · (1993) JKLR 147 : (1993) JKLR 146 : (1992) KashLJ 596 : (1993) SriLJ 53
Constitution of India, 1950 — Article 226
High Courts31 Mar 1992
Parkash Chand Vs State
Jammu And Kashmir High Court · (1993) KashLJ 133 : (1994) 1 SriLJ 122 : (1994) SriLJ 123
Criminal Procedure Code, 1973 (CrPC) — Section 561A
High Courts31 Mar 1992
State Vs Waryam Chand & Ors.
Jammu And Kashmir High Court · (1993) JKLR 455 : (1992) KashLJ 669
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 342, 412
High Courts31 Mar 1992
Balwant Rai Vs State of J&K and Ors.
Jammu And Kashmir High Court · AIR 1993 J&K 20 : (1993) JKLR 449 : (1992) KashLJ 340 : (1993) SriLJ 113
Constitution of India, 1950 — Article 108B, 226
High Courts27 Mar 1992
Chanchal Singh Vs State and others
Jammu And Kashmir High Court · (1999) KashLJ 670 : (1993) KashLJ 670 : (1999) 1 SriLJ 269
Jammu and Kashmir Civil Courts Act, 1977 — Section 30(4)
High Courts27 Mar 1992Allowed
United India Insurance Co. Ltd. Vs Savitri Devi and Others
Jammu And Kashmir High Court · (1992) ACJ 1045
Motor Vehicles Act, 1939 — Section 95(2)(b)
High Courts27 Mar 1992Dismissed
National Insurance Co. Ltd. Vs Pawan Kumar and Others
Jammu And Kashmir High Court · (1994) ACJ 309
Motor Vehicles Act, 1988 — Section 95
High Courts25 Mar 1992
Balbir Singh Vs State
Jammu And Kashmir High Court · (1994) CriLJ 1079
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32Ranbir Penal Code, 1989 — Section 302, 307
High Courts23 Mar 1992
Devinder Kumar Sehgal & Anr. Vs State of J&K and Ors.
Jammu And Kashmir High Court · (1993) JKLR 363 : (1992) KashLJ 679 : (1994) 2 SriLJ 347 : (1994) SriLJ 347
Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 10
High Courts19 Mar 1992
Abdul Rashid Vs Yasmeen Bashir and Anr.
Jammu And Kashmir High Court · (1992) JKLR 365 : (1992) KashLJ 314
Jammu and Kashmir Children Act, 1970 — Section 18, 19, 32, 33
High Courts13 Mar 1992Dismissed
Anant Singh and Others Vs Nanak Singh
Jammu And Kashmir High Court · AIR 1993 J&K 58
Jammu and Kashmir Civil Procedure Code, 1977 — Section 96
High Courts13 Mar 1992
United India Insurance Co. Ltd. Vs Shamsher Singh and Others
Jammu And Kashmir High Court · (1994) ACJ 366
Motor Vehicles Act, 1988 — Section 95, 96
High Courts13 Mar 1992
Uttam Singh & Ors. Vs Managing Director, J&K RTC & Anr.
Jammu And Kashmir High Court · (1993) JKLR 361 : (1992) KashLJ 714 : (1994) 2 SriLJ 392
High Courts09 Mar 1992
Tej Nath and others Vs State and others
Jammu And Kashmir High Court · (1993) 2 SCT 690
Jammu and Kashmir Government Servants (Prevention of Corruption) Act, 1975 — Section 6