Code of Criminal Procedure, 1973, Section 164A, Section 497C -Ranbir Penal Code, 1860, - Section 376, Section 109, Section 304B, Section 363, Section 370, Section 326A, Section 376A,

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High Courts31 Jan 2017Allowed

New India Assurance Co. Ltd. Vs Raj Kumar & Ors.

Jammu And Kashmir High Court · 2017 0 AAC 1344

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High Courts31 Jan 2017Partly Allowed

National Insurance Co. Ltd. Vs Sadiya Shabir & Ors.

Jammu And Kashmir High Court · 2017 0 AAC 1368

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High Courts30 Jan 2017Dismissed

State of Jammu and Kashmir and others Vs Kamal Kumar

Jammu And Kashmir High Court · 2017 0 LabIC 2169,2017 4 SCT 253

Constitution of Jammu and Kashmir, Article 126(2)

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High Courts30 Jan 2017Allowed

Sanjeev Sharma Vs New India Insurance Company and others

Jammu And Kashmir High Court · 2017 0 AAC 1881

Motor Vehicles Act, 1988, Section 166(1)(b), Section 166(1)(b) - Application for compensation

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High Courts28 Jan 2017Dismissed

Rajeev Mukul Vs State

Jammu And Kashmir High Court · (2017) CriLJ 1737

Criminal Procedure Code, 1973 (CrPC) - Section 561ADrugs and Cosmetics Act, 1940 - Section 18, Section 25(3), Section 27, Section 34

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High Courts28 Jan 2017Allowed

Bishno Devi & Ors. Vs New India Ins. Co. Ltd.

Jammu And Kashmir High Court · (2017) 01 J&K CK 0006

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High Courts28 Jan 2017Dismissed

Ankush Jasrotia Vs State of J&K and others

Jammu And Kashmir High Court · (2017) 01 J&K CK 0005

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