High Courts24 Dec 1959
In Re: Kandasami Mudali
Madras High Court · AIR 1960 Mad 316 : (1960) CriLJ 930
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 1 of 20
High Courts23 Dec 1959
Dandapani Nadar and Others Vs The State of Madras
Madras High Court · (1961) ILR (Mad) 70
Constitution of India, 1950 — Article 14, 20, 20(1)Criminal Procedure Code, 1898 (CrPC) — Section 1(2), 173, 207, 207A, 251AMadras Prohibition Act, 1937 — Section 32, 4(1), 48
High Courts23 Dec 1959
V. Arumugham Pillai Vs N.R.M. Tulasi Konar and Others
Madras High Court · (1960) ILR (Mad) 657 : (1960) 73 LW 758 : (1960) 2 MLJ 145
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2(a)
High Courts23 Dec 1959
In Re: Chinnasami and Another
Madras High Court · AIR 1960 Mad 462 : (1960) CriLJ 1344
High Courts22 Dec 1959
M.S.N.S. Transports, Tiruchirapalli Vs K. Rajaram and Another
Madras High Court · AIR 1960 Mad 332 : (1960) ILR (Mad) 390 : (1960) 1 LLJ 336 : (1960) 73 LW 163
Industrial Disputes Act, 1947 — Section 33Payment of Wages Act, 1936 — Section 15
High Courts22 Dec 1959Allowed
William Jacks and Co. Ltd. Vs The State of Madras
Madras High Court · (1960) 73 LW 340 : (1960) 2 MLJ 155 : (1960) 11 STC 340
High Courts21 Dec 1959Allowed
The South India Metal Works and Rolling Mills Vs The State of Madras
Madras High Court · (1960) ILR (Mad) 1078 : (1960) 73 LW 483 : (1960) 2 MLJ 257 : (1960) 11 STC 507
High Courts18 Dec 1959
The State of Madras Vs Ramanatha Rao and Another
Madras High Court · AIR 1960 Mad 436 : (1960) ILR (Mad) 800 : (1960) 73 LW 299 : (1960) 2 MLJ 55
High Courts18 Dec 1959
The Additional District Panchayat Officer Vs S. Venkatarama Iyer and Others
Madras High Court · (1960) ILR (Mad) 668 : (1960) 2 MLJ 75
Madras Village Panchayats Act, 1950 — Section 25(3)
High Courts17 Dec 1959
Sellappa Goundan and Others Vs A. Bhaskaran and Others
Madras High Court · (1960) ILR (Mad) 796 : (1960) 73 LW 351 : (1960) 2 MLJ 363
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts16 Dec 1959
Kairum Bi and Others Vs Mariam Bi and Another
Madras High Court · AIR 1960 Mad 447 : (1960) ILR (Mad) 785 : (1960) 73 LW 336 : (1960) 2 MLJ 110
High Courts14 Dec 1959
Visweswaraswami and Veeraraghavaperumal Devasthanam, by Trustee R.V. Easwaramoorthy Gounder Vs The Collector of Coimbatore District and Others
Madras High Court · (1960) ILR (Mad) 452 : (1960) 73 LW 116 : (1960) 1 MLJ 467
High Courts14 Dec 1959
Madura Mills Co. Ltd. Vs The State of Madras
Madras High Court · (1967) 11 STC 622
Constitution of India, 1950 — Article 286
High Courts14 Dec 1959
Ganapathi Pandaram and Another Vs The Collector of Coimbatore and Others
Madras High Court · (1960) 73 LW 396 : (1960) 1 MLJ 247
Constitution of India, 1950 — Article 130, 149, 226, 28
High Courts14 Dec 1959Allowed
Ganapathi Pandaram and Another Vs Collector of Coimbatore and Others
Madras High Court · AIR 1961 Mad 66
Limitation Act, 1908 — Article 130, 149, 28Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 35, 35(2), 44B, 44B(2)
High Courts14 Dec 1959
C.N. Varadappan Vs The State of Madras and Others
Madras High Court · (1963) 76 LW 316 : (1963) 1 MLJ 405
Madras Estates Land Act, 1908 — Section 3(2)(d)Madras Estates Supplementary Act, 1956 — Section 8
High Courts12 Dec 1959Allowed
Ramanasramam by its secretary G. Sambasiva Rao and Others Vs The Commissioner for Hindu Religious and Charitable Endowments, Madras
Madras High Court · AIR 1961 Mad 265 : (1960) ILR (Mad) 922 : (1960) 73 LW 774 : (1960) 2 MLJ 121
Civil Procedure Code, 1908 (CPC) — Section 92Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 6(17)
High Courts11 Dec 1959
Muhammad Badsha Saheb and Others Vs Duraisami Goundan
Madras High Court · (1960) ILR (Mad) 562 : (1960) 73 LW 138 : (1960) 1 MLJ 412
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 6A
High Courts11 Dec 1959
R. Venkatachalam Chetty Vs The Board of Revenue by the Commissioner of Land Revenue, Commercial Taxes and Prohibition and Another
Madras High Court · (1960) ILR (Mad) 948 : (1960) 73 LW 422 : (1960) 2 MLJ 213
Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 35
High Courts11 Dec 1959Allowed
Management of C. Velusamy Nadar Transports, Udamalpet, Coimbatore Dist. Vs Secretary, Coimbatore District Motor Workers' Union Branch, Udamalpet and Others
Madras High Court · AIR 1961 Mad 85 : (1960) 1 LLJ 481