COURT ARCHIVE
Madras High Court judgments, 1907
34 judgments · page 1 of 2
Narayanaswami Naick and Others Vs Seshama Raju
Madras High Court · (1908) 18 MLJ 36
Lakshminarasappa and Another Vs Mekala Venkatappah
Madras High Court · (1908) 18 MLJ 57
L. Angannayya and Others Vs Daroor Narasanna and Others
Madras High Court · (1908) 18 MLJ 247
Chalavadi Kotiah and Others Vs Paloori Alamelammal and Another
Madras High Court · (1908) ILR (Mad) 71 : (1908) 18 MLJ 46
Togaram Appadu Patnaidu Vs Togaram Venkata Ranga Rau and Others
Madras High Court · (1908) 18 MLJ 23
In Re: Pleader
Madras High Court · (1908) 18 MLJ 184
Vedammal Vs Vedanayaga Mudaliar
Madras High Court · (1908) ILR (Mad) 100 : (1908) 18 MLJ 70
Subramanya Tevan and Others Vs Arunachala Tevan and Another
Madras High Court · (1908) 18 MLJ 186
Munisami Mudaliar Vs Subbarayar and Others
Madras High Court · (1908) 18 MLJ 151
Punnayil Kutt Vs Raman Nair and Others
Madras High Court · (1908) ILR (Mad) 230 : (1908) 18 MLJ 19
The Madras Electric Tramways Co. Vs The Madras Corporation
Madras High Court · (1908) 18 MLJ 149
Pattatherunath Chettumindaiakath Parkum Siyali Kundy Thayethunkandy Pathumma and Others Vs Mannam Kunniyal Parkum Siyali Kandy and Others
Madras High Court · (1908) ILR (Mad) 228 : (1908) 18 MLJ 16
C. Venkatasubbiah Chetty Vs T. Govindarajulu Naidu
Madras High Court · (1908) 18 MLJ 1
Saravana Pillai and Others Vs T. Sesha Reddi
Madras High Court · (1908) ILR (Mad) 469 : (1908) 18 MLJ 34
M. Tuppan Nambudri Vs V.P. Chinna Pari Kutti
Madras High Court · (1908) 18 MLJ 31
Mani Bai, an infant by her next friend Rukmani Bai Vs Lodd Govind Doss
Madras High Court · (1908) 18 MLJ 155
Kamakshi Pillai and Another Vs Ramasamy Pillai and Another
Madras High Court · (1908) 18 MLJ 14
Narayana Mudali Vs Raghavammal and Another
Madras High Court · (1908) 18 MLJ 462
Musthan Rowthar Vs Natharsa Rowthar
Madras High Court · (1908) 18 MLJ 541(1)