COURT ARCHIVE
Madras High Court judgments, 1907
34 judgments · page 2 of 2
High Courts11 Nov 1907
Vadlamannati Venkataramiah Pantulu Vs Sri Rajah Venkatarangiah Appa Rau Bahadur Zamindar Garu
Madras High Court · (1908) ILR (Mad) 64 : (1908) 18 MLJ 37
High Courts06 Nov 1907
Neblakanta Thuruvambu Vs K.S. Ananthanarayana Aiyar
Madras High Court · 4 Ind. Cas. 724
High Courts30 Oct 1907
N.R. Audipuranam Pillai Vs N. Appusundram Pillai
Madras High Court · 2 Ind. Cas. 311
High Courts30 Oct 1907
Singan Setti Sanjivi Kondayya and Others Vs Draupadi Bayamma alias Venkamma
Madras High Court · (1908) 18 MLJ 11
High Courts13 Oct 1907
N.P.N.M. Chidambaram Chettiar Vs The Tinnevelly Sarangapani Sugar Mills Company Ltd.
Madras High Court · (1908) 18 MLJ 251
Contract Act, 1872 — Section 221
High Courts08 Oct 1907
Kilambi Chudikudutamma and Another Vs Srimat Tirumala Vencata Narasimha Charyulu Ayyavarlu and Another
Madras High Court · 4 Ind. Cas. 1094
High Courts19 Sept 1907
Arunachala Pillai alias Masilamani Pillai Vs Sampurna Thachi
Madras High Court · (1914) 27 MLJ 485
High Courts13 Sept 1907
Srinivasa Pillai Vs Kannan by his mother and guardian Venkatammal and Others
Madras High Court · (1913) 24 MLJ 296
Negotiable Instruments Act, 1881 (NI) — Section 16
High Courts09 Aug 1907
Ponnambalath Parapravan Bavotti Haji, Karnavan and Manager of the Tarwad and Others Vs Karoth Sankaran Nair, Karnavan and Manager of the Tarwad
Madras High Court · (1911) 21 MLJ 981
Evidence Act, 1872 — Section 90
High Courts14 Mar 1907
Chudru Sattaya and Others Vs Marina Thinhuiah
Madras High Court · (1908) 18 MLJ 217
High Courts12 Mar 1907
T.T. Aroomooga Chetty and Others Vs President, Corporation of Madras
Madras High Court · 3 Ind. Cas. 609
Madras City Municipal Act, 1904 — Section 3(8), 323
High Courts02 Feb 1907
Gongela Pichi Naidu and Others Vs Vallur Veeriah and Another
Madras High Court · (1910) 2 MLJ 362
High Courts18 Jan 1907
Subba Naicker and Another Vs Saminatha Iyer and Another
Madras High Court · 1 Ind. Cas. 353