High Courts29 Dec 1911
In Re: Basrur Venkata Row
Madras High Court · (1913) ILR (Mad) 159 : 14 Ind. Cas. 418
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 1 of 22
High Courts29 Dec 1911
Narayana Kutti Goundan Vs Pechiammal alias Mahali Ammal and c.
Madras High Court · (1913) ILR (Mad) 426 : (1912) 22 MLJ 364
Transfer of Property Act, 1882 — Section 91
High Courts29 Dec 1911
Rev. Dr. Albrecht and Another Vs Bathee Jellamma
Madras High Court · (1912) 22 MLJ 247
Guardians and Wards Act, 1890 — Section 7
High Courts29 Dec 1911
Rev. Dr. George Albrecht and Another Vs Bathee Jellamma
Madras High Court · 13 Ind. Cas. 453
Guardians and Wards Act, 1890 — Section 17
High Courts15 Dec 1911
Srinivasa Aiyar Vs Balakrishna Devai
Madras High Court · 13 Ind. Cas. 860 : (1912) 22 MLJ 187
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts15 Dec 1911
Arunachella Thevan and Arunachella Thevan and Another Vs Emperor
Madras High Court · (1912) 22 MLJ 186
Penal Code, 1860 (IPC) — Section 392, 397
High Courts15 Dec 1911
In Re: Arunachella Tevan and Another
Madras High Court · 13 Ind. Cas. 282
Penal Code, 1860 (IPC) — Section 392, 397
High Courts14 Dec 1911
In Re: Adala Yerrivadu
Madras High Court · 13 Ind. Cas. 216
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts14 Dec 1911
Venkatesa Iyengar Vs Komalammal and Others
Madras High Court · 13 Ind. Cas. 463
Madras Civil Courts Act, 1873 — Section 30
High Courts14 Dec 1911
S.A. Anantanarayana Iyer and Others Vs Savittri Ammal
Madras High Court · 13 Ind. Cas. 458
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts14 Dec 1911
Maradevi and Thirteen Ors. Vs Pammakka
Madras High Court · (1913) ILR (Mad) 203
High Courts14 Dec 1911
Venkatesa Iyengar Vs Kamalammal and Others
Madras High Court · (1912) 22 MLJ 212
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1
High Courts14 Dec 1911
S.A. Anantanarayana Iyer and Others Vs Savithri Ammal
Madras High Court · (1913) ILR (Mad) 151 : (1912) 22 MLJ 231
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts14 Dec 1911
Maravadi and Others Vs Pamakkar
Madras High Court · (1912) 22 MLJ 309
Limitation Act, 1963 — Article 127
High Courts05 Dec 1911
In Re: Muthiah Chetty
Madras High Court · (1913) ILR (Mad) 392 : 13 Ind. Cas. 286
Evidence Act, 1872 — Section 162Penal Code, 1860 (IPC) — Section 175, 471
High Courts05 Dec 1911
Muthia Chetti Vs Emperor
Madras High Court · (1912) 22 MLJ 181
Penal Code, 1860 (IPC) — Section 471