High Courts12 Jan 1911
Mulla Vittil Seethi Vs Korambath Paruthooli Achuthan Nair and Others
Madras High Court · (1911) 21 MLJ 213
Transfer of Property Act, 1882 — Section 60
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 21 of 22
High Courts12 Jan 1911
Mulla Veetil Seethi Kutti Vs Korambath Paruthooli Achuthan Nair and Another
Madras High Court · 9 Ind. Cas. 513
High Courts12 Jan 1911
Samiasi Kavundan and Another Vs Akkulammal and Others
Madras High Court · 9 Ind. Cas. 278
High Courts12 Jan 1911
K.R. Narasinga Row, alias N.R. Karjagi and Others Vs S. Kasturiranga Aiyangar
Madras High Court · 9 Ind. Cas. 279
High Courts10 Jan 1911
Rangasami Iyengar and Another Vs The District Board of Tanjore
Madras High Court · 9 Ind. Cas. 730
High Courts10 Jan 1911
Krishna Bai Vs The Collector and Government Agent and Others
Madras High Court · (1911) 21 MLJ 808
High Courts10 Jan 1911
Rangaswami Iyengar and P. Vaithinatha Iyer Vs The District Board of Tanjore
Madras High Court · (1911) 21 MLJ 728
High Courts06 Jan 1911
In Re: The Secretary to the Commissioner of Salt, Abkari and Separate Revenue, Revenue Board's Office
Madras High Court · 9 Ind. Cas. 342(1)
High Courts06 Jan 1911
Rangasawmi Pillai and Others Vs Ondia Pillai and Others
Madras High Court · 9 Ind. Cas. 640
High Courts05 Jan 1911
C. Ramanujulu Naidu and Another Vs C. Apparanji Ammal
Madras High Court · 9 Ind. Cas. 417
High Courts05 Jan 1911
Gopisetti Narainsawmi Naidu Garu, Receiver, Nidadavole Estate Vs Tallanraju Vencata Subrayudu and Others
Madras High Court · 9 Ind. Cas. 642
High Courts05 Jan 1911
J.M. Rodrigues Vs A.M. Mathias and Another
Madras High Court · (1911) 21 MLJ 481
Succession Act, 1865 — Section 50
High Courts05 Jan 1911
C. Ramanjulu Naidu and Another Vs C. Aparanji Ammal
Madras High Court · (1911) 21 MLJ 313
Easements Act, 1882 — Section 28
High Courts03 Jan 1911
Sellamuthu Servaigaran and Mottayan Vs Pallamuthu Karuppan
Madras High Court · (1912) ILR (Mad) 186 : (1911) 21 MLJ 161
Penal Code, 1860 (IPC) — Section 457
High Courts03 Jan 1911
Palaniappa Tevan and Others Vs Shadagopa Mudaliar and Others
Madras High Court · 9 Ind. Cas. 729
High Courts02 Jan 1911
Gurusawmi Nadan and Others Vs Emperor
Madras High Court · 13 Ind. Cas. 831
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts02 Jan 1911
Ramien Vs Veerappudian and Others
Madras High Court · (1912) 22 MLJ 217
Evidence Act, 1872 — Section 4, 90
High Courts01 Jan 1911
Gullapalli Bhadrayya Vs Puttagunta Bapayya and Others
Madras High Court · (1911) 21 MLJ 803