High Courts27 Jan 1911
Chinnu Pillai by guardian Ramachandram Pillai Vs Kalimuthu Chetti
Madras High Court · (1912) ILR (Mad) 47 : (1911) 21 MLJ 246
Transfer of Property Act, 1882 — Section 43
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 19 of 22
High Courts27 Jan 1911
Appanda Mudaly Vs Raghuthamby Ammani and Others
Madras High Court · 9 Ind. Cas. 939
Transfer of Property Act, 1882 — Section 99
High Courts27 Jan 1911
Mallikarjuna Dugget Vs The Secretary of State for India in Council
Madras High Court · (1912) ILR (Mad) 21 : 14 Ind. Cas. 401
High Courts26 Jan 1911
Thandavaraya Odayan Vs Narayana Goundan and Others
Madras High Court · 9 Ind. Cas. 505
High Courts26 Jan 1911
Thachakavil Unni Koya Vs Arapayil Pathutti Ummah
Madras High Court · (1911) 21 MLJ 577
High Courts25 Jan 1911
Muthukrishnan Chetty Vs Annapurnathachi and Another
Madras High Court · 9 Ind. Cas. 803
High Courts25 Jan 1911
In Re: Chode Balavi Ramasawmi and Others
Madras High Court · 9 Ind. Cas. 340(1)
High Courts25 Jan 1911
Maryammal Vs Kaliyammal
Madras High Court · 9 Ind. Cas. 613 : (1911) 21 MLJ 485
High Courts25 Jan 1911
Nagaraja Pillai Vs Vythinatha Iyer and Others
Madras High Court · 9 Ind. Cas. 672
High Courts25 Jan 1911
Nagaraja Pillai Vs Vythianatha Iyer and Others
Madras High Court · (1911) 21 MLJ 484
Charter Act, 1861 — Section 15Evidence Act, 1872 — Section 124
High Courts25 Jan 1911
Vasudeva Mallaya and Others Vs Thathadi Naranappaya and Others
Madras High Court · 9 Ind. Cas. 787
High Courts24 Jan 1911
Sree Raja Bommadevara Venkata Narasimha Naidu Bahadur Vs Sajja Sattaya and Another
Madras High Court · 9 Ind. Cas. 738
High Courts24 Jan 1911
Mittevi Pattabhi Ramanujacharyulu and Others Vs Peduti Alagasingracharyulu and Others
Madras High Court · 9 Ind. Cas. 496
High Courts24 Jan 1911
Muttevi Pattabhi Ramanujacharyalu and Another Vs Peddinti Alahaswgaracharyalu and Others
Madras High Court · (1911) 21 MLJ 490
High Courts24 Jan 1911
Sree Raja Bommadevara Venkata Narasimha Naidu Bahadur, Zemindar Garu of North Vallur Estate Vs Sajja Sathayya and Ravi Subbayya
Madras High Court · (1912) ILR (Mad) 139 : (1911) 21 MLJ 570
High Courts24 Jan 1911
Saminathier Vs Adinarayana Samier and Others
Madras High Court · 9 Ind. Cas. 643
High Courts23 Jan 1911
The Public Prosecutor Vs Private J. Marchant
Madras High Court · (1911) ILR (Mad) 346