High Courts21 Dec 1917
Nynam Veetil Mayan Kutti Vs Valappilakath Kunhammad and Others
Madras High Court · AIR 1918 Mad 370 : (1918) 34 MLJ 167
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 1 of 24
High Courts21 Dec 1917
Natesa Iyer Vs Subramania Iyer and Others Subramania Iyer Vs Natesa Iyer Ors.
Madras High Court · AIR 1918 Mad 328 : 45 Ind. Cas. 535
Registration Act, 1908 — Section 35
High Courts21 Dec 1917
Nynam Veetill Mayan Kutti Vs Valappilakath Kunhammad and Others
Madras High Court · 44 Ind. Cas. 110 : (1918) 7 LW 143
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
High Courts21 Dec 1917
Mylappa Chettiar and Another Vs The British India Steam Navigation Company Ltd. and Others
Madras High Court · AIR 1918 Mad 341 : 45 Ind. Cas. 485 : (1918) 8 LW 46 : (1918) 34 MLJ 553
Limitation Act, 1963 — Article 31
High Courts21 Dec 1917
Mayankutti Vs Kunhammad and Fourteen Ors.
Madras High Court · (1918) ILR (Mad) 641
High Courts20 Dec 1917
Subbaraya Chetty Vs Nachiar Ammal
Madras High Court · AIR 1918 Mad 143(1) : 44 Ind. Cas. 863 : (1918) 7 LW 403
High Courts20 Dec 1917
Doraiswami Muttiriyan and Another Vs Muttachi alias Nambiyappa Muthiritan
Madras High Court · AIR 1918 Mad 97 : 44 Ind. Cas. 500
Easements Act, 1882 — Section 22
High Courts20 Dec 1917
Vairappa Thevan and Another Vs Subbiah Thevan and Others
Madras High Court · 44 Ind. Cas. 251 : (1918) 7 LW 269
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1(a), Order 34 Rule 10
High Courts19 Dec 1917
Kathirayasami Naicker Vs Dewan Bahadur V. Ramabadra Naidu and Others
Madras High Court · AIR 1918 Mad 180 : 45 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96, 47
High Courts19 Dec 1917
Ganapathy Mooppen and Another Vs Subba Nayakkan alias Narayanasamy Nayakkan and Others
Madras High Court · AIR 1918 Mad 276 : 44 Ind. Cas. 834
High Courts19 Dec 1917
Rajah Venkata Ramayya and Another Vs Veeraswami and Others
Madras High Court · (1917) 12 MAD CK 0026
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts19 Dec 1917
Pisupati Venkata Rangayya Vs Gandavarapu Narasamma (dead) and Another
Madras High Court · AIR 1918 Mad 147 : 44 Ind. Cas. 852 : (1918) 8 LW 19
High Courts19 Dec 1917
Puthiya Pandikasaliyal Abdulla Koya Vs Mavileri Eacharan Nair, Deceased and Others
Madras High Court · 47 Ind. Cas. 845
High Courts19 Dec 1917
Puthiya Pandikasaliyal Abdulla Koya Vs Mavileri Eacharan Nair (deceased) and Others
Madras High Court · 47 Ind. Cas. 945 : (1918) 35 MLJ 405
High Courts19 Dec 1917
M. Ponnusami Pillai and Another Vs Chidambaram Pillai and Others
Madras High Court · (1918) 7 LW 566 : (1918) 35 MLJ 294
High Courts19 Dec 1917
Sree Rajah Venkata Ramayya Appa Rao Bahadur Zemindar Varu and Another Vs Chakali Veeraswamigadu (dead) and Another
Madras High Court · AIR 1918 Mad 191 : 45 Ind. Cas. 471 : (1918) 7 LW 508 : (1918) 34 MLJ 309
Madras Estates Land Act, 1908 — Section 192
High Courts18 Dec 1917
Vaithilingam Chetty Vs Kaliaperumal Mudali and Another
Madras High Court · AIR 1918 Mad 100 : 45 Ind. Cas. 13 : (1918) 8 LW 259
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 2, 24(1)(b)(ii)
High Courts18 Dec 1917
Gotatai Vigneswarudu Vs Tadanki Venkata Suryanarayanamurthi and Another
Madras High Court · AIR 1918 Mad 280 : 45 Ind. Cas. 782 : (1918) 7 LW 573
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 64
High Courts17 Dec 1917
Doraisami Moopan Vs Subbalakshmi Palayee Ammal and Others
Madras High Court · 46 Ind. Cas. 880 : (1918) 8 LW 205
High Courts17 Dec 1917
Muthaya Shetti Vs Kanthappa Shetti
Madras High Court · 45 Ind. Cas. 975 : (1918) 7 LW 482
Limitation Act, 1963 — Article 134