High Courts17 Dec 1931
Commissioner of Income Tax Vs R. Panchapakesa Ayyar
Madras High Court · AIR 1932 Mad 424
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 1 of 17
High Courts17 Dec 1931
The Commissioner of Income Tax Vs R. Panchapakesa Aiyar
Madras High Court · 137 Ind. Cas. 557 : (1932) 35 LW 777 : (1932) 62 MLJ 656
Income Tax Act, 1961 — Section 4(1)
High Courts17 Dec 1931
In Re: Vellamoonji Goundan
Madras High Court · (1932) ILR (Mad) 711 : 137 Ind. Cas. 863 : (1932) 35 LW 542 : (1932) 62 MLJ 559
Criminal Procedure Code, 1898 (CrPC) — Section 164(3)Evidence Act, 1872 — Section 29
High Courts16 Dec 1931
The Commissioner of Income Tax Vs The Minsara Rasam Co., Ltd.
Madras High Court · 138 Ind. Cas. 273 : (1932) 36 LW 36
High Courts16 Dec 1931
The Commissioner of Income Tax Vs The Minsararasam Co., Ltd.
Madras High Court · AIR 1932 Mad 437 : (1932) 63 MLJ 11
Income Tax Act, 1961 — Section 10(2)(ix)
High Courts16 Dec 1931
Yeditha Bhupathi Raju Garu Vs Nyapati Subba Rao Pantulu Garu
Madras High Court · AIR 1932 Mad 410 : (1932) ILR (Mad) 646 : (1932) 35 LW 673 : (1932) 62 MLJ 472
Madras Estates Land Act, 1908 — Section 112Madras Local Boards Act, 1884 — Section 88
High Courts16 Dec 1931
The Commissioner of Income Tax Vs Rajah Inugenti Rajagopala Venkata Narasimha Rayanim Bahadur Varu
Madras High Court · AIR 1932 Mad 436 : (1932) ILR (Mad) 830 : (1932) 36 LW 17 : (1932) 63 MLJ 20
Madras Estates Land Act, 1908 — Section 61
High Courts16 Dec 1931
V.V.R. Firm Vs The Commissioner of Income Tax
Madras High Court · (1932) 36 LW 165 : (1932) 63 MLJ 227
High Courts16 Dec 1931
The Commissioner of Income Tax Vs A. Rm. A.L.A. Arunachalam Chettiar
Madras High Court · AIR 1932 Mad 433 : (1932) ILR (Mad) 827 : (1932) 36 LW 20 : (1932) 63 MLJ 236
Income Tax Act, 1961 — Section 22(3)
High Courts14 Dec 1931
Fatma Bi by her duly authorised agent Mr. Jainulabdeen Sahib Vs Nagoorkhan and Another
Madras High Court · (1932) ILR (Mad) 630 : (1932) 35 LW 260 : (1932) 62 MLJ 256
Limitation Act, 1963 — Section 4
High Courts10 Dec 1931
P. Seenappa Chetty Vs Emperor
Madras High Court · AIR 1932 Mad 320 : (1932) 35 LW 315
High Courts09 Dec 1931
Mariyayee Ammal Vs Ponnusami Chettiar
Madras High Court · AIR 1932 Mad 336 : (1932) ILR (Mad) 671 : 137 Ind. Cas. 369 : (1932) 35 LW 520 : (1932) 62 MLJ 439
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1)
High Courts09 Dec 1931
L.S.M. Govindaswami Pillai Vs Ramalingaswami Pillai and Others
Madras High Court · AIR 1932 Mad 321 : 137 Ind. Cas. 868 : (1932) 35 LW 360 : (1932) 62 MLJ 644
High Courts03 Dec 1931
Jayanti Bhagvanula Narasimham Vs Jayanti Venkatasubbamma (dead) and Others
Madras High Court · AIR 1932 Mad 351 : 137 Ind. Cas. 749
High Courts03 Dec 1931
Jayanti Bhagavanula Narasimham Vs Jayanti Venkatasubbamma (dead) and Others
Madras High Court · (1932) ILR (Mad) 752 : (1932) 35 LW 513 : (1932) 62 MLJ 433
High Courts02 Dec 1931
(Unithali) Ramutti and Another Vs (Kuttala) Padmanabha Chetti
Madras High Court · AIR 1932 Mad 301
High Courts02 Dec 1931
Kunjunni Nair and Another Vs Achutha Menon and Others
Madras High Court · 138 Ind. Cas. 114
High Courts02 Dec 1931
Unithali Ramutti and Another Vs Kuttala Padmanabhan Chetti
Madras High Court · 138 Ind. Cas. 494 : (1932) 35 LW 264
High Courts02 Dec 1931
K.S. Venkatarama Aiyar Vs The Collector of Tanjore and Others
Madras High Court · AIR 1932 Mad 692 : (1932) ILR (Mad) 661 : (1932) 35 LW 336 : (1932) 62 MLJ 403
Madras Revenue Recovery Act, 1864 — Section 1