High Courts19 Nov 1931
Tallapragada Sadasivarayudu Vs Choppara Venkataswami and Others
Madras High Court · AIR 1932 Mad 289 : (1932) 35 LW 356 : (1932) 62 MLJ 598
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 3 of 17
High Courts17 Nov 1931
Pervela Ramakrishniah Vs Pandiri Satyanandan and Others
Madras High Court · (1932) ILR (Mad) 704 : 137 Ind. Cas. 636 : (1932) 35 LW 302 : (1932) 62 MLJ 226
High Courts17 Nov 1931
Baijnath Karnani Vs Vallabhadas Damani
Madras High Court · AIR 1932 Mad 661 : (1932) 35 LW 763 : (1932) 62 MLJ 566
Civil Procedure Code, 1908 (CPC) — Section 2(6)
High Courts16 Nov 1931
Appathurai Chettiar (dead) represented by Arumugam Chettiar and Another Vs A.L.A.R.R.M.V. Vellayan Chettiar and Another
Madras High Court · AIR 1932 Mad 302 : (1932) ILR (Mad) 748 : 137 Ind. Cas. 879 : (1932) 35 LW 276 : (1932) 62 MLJ 236
High Courts12 Nov 1931
Kandasami Pillai and Others Vs Munisami Mudaliar and Others
Madras High Court · AIR 1932 Mad 589 : 137 Ind. Cas. 707 : (1932) 35 LW 350
High Courts12 Nov 1931
Arulananda Nadar and Others Vs Janaki Bai Ammal
Madras High Court · AIR 1933 Mad 525 : 150 Ind. Cas. 649
High Courts12 Nov 1931
President, District Board Vs Adam Ghani Rowther
Madras High Court · AIR 1932 Mad 271
Madras Local Boards Act, 1884 — Section 166(1)
High Courts12 Nov 1931
The President, District Board Vs Adam Ghanni Rowther
Madras High Court · (1932) ILR (Mad) 432 : (1932) 35 LW 316 : (1932) 62 MLJ 343
Madras Local Boards Act, 1884 — Section 166(1)
High Courts12 Nov 1931
Bhagavatulla Krishna Rao Vs Mungara Sanyasi and Others
Madras High Court · AIR 1932 Mad 298 : (1932) ILR (Mad) 601 : (1932) 35 LW 288 : (1932) 62 MLJ 313
Evidence Act, 1872 — Section 116
High Courts11 Nov 1931
Paramal Bhatti and Others Vs Narayanan Nambudripad and Others
Madras High Court · AIR 1932 Mad 701 : 137 Ind. Cas. 450 : (1932) 35 LW 452
High Courts10 Nov 1931
In Re: Ravanappa Reddi
Madras High Court · (1932) ILR (Mad) 343 : 136 Ind. Cas. 779 : (1932) 35 LW 180 : (1932) 62 MLJ 735
Penal Code, 1860 (IPC) — Section 109, 467
High Courts06 Nov 1931
The South Indian Railway Co. Ltd. Vs V.M.S.P. Brothers and Another
Madras High Court · AIR 1932 Mad 545 : 137 Ind. Cas. 884 : (1932) 35 LW 687 : (1932) 62 MLJ 573
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts05 Nov 1931
Subbiah Kone Vs Kandaswami Kone
Madras High Court · AIR 1932 Mad 362 : (1932) ILR (Mad) 788 : 137 Ind. Cas. 754 : (1932) 35 LW 265 : (1932) 62 MLJ 197
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 323
High Courts04 Nov 1931
Appasami Ayyangar Vs Krishnaswami Padayachi
Madras High Court · AIR 1932 Mad 225 : (1932) 35 LW 68
Contract Act, 1872 — Section 39
High Courts04 Nov 1931
Public Prosecutor Vs Mayandi Nadar
Madras High Court · AIR 1933 Mad 230 : 145 Ind. Cas. 371
High Courts04 Nov 1931
Appasami Ayyangar Vs Krishnasami Padayachi
Madras High Court · 138 Ind. Cas. 119
High Courts03 Nov 1931
(Pulikeezha Variyath) Gopal Menon Vs Raman Menon and Others
Madras High Court · AIR 1932 Mad 217
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts03 Nov 1931
Pulikeezha Variyath Gopala Menon Vs Vengalil Vilakamatathil Raman Menon and Others
Madras High Court · 138 Ind. Cas. 136 : (1932) 35 LW 64
High Courts02 Nov 1931
Zamindar of Khallikote Vs Sivaram Bevarta Patnaik and Others
Madras High Court · AIR 1933 Mad 231 : 145 Ind. Cas. 380
High Courts30 Oct 1931
A.M.M. Murugappa Chettiar Vs Arangaraja Kumaranandaswami and Another
Madras High Court · AIR 1932 Mad 247 : (1932) ILR (Mad) 541 : 137 Ind. Cas. 622 : (1932) 35 LW 150 : (1932) 62 MLJ 281