High Courts29 Oct 1931
K.M. Parthasarathi Chetty Vs The Secretary of State for India in Council and P.A. Madurai Chetty
Madras High Court · (1932) ILR (Mad) 594 : (1932) 35 LW 405 : (1932) 62 MLJ 387
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 4 of 17
High Courts28 Oct 1931
Kathayan Chettiar Vs Govindaswami Chettiar and Others
Madras High Court · AIR 1932 Mad 416 : 137 Ind. Cas. 320
High Courts27 Oct 1931
Hazarimall Chandukchand and Another Vs N.R. Vedachala Chettiar and Another
Madras High Court · (1932) ILR (Mad) 549 : 138 Ind. Cas. 74
High Courts27 Oct 1931
Khambham Chenchayya Vs Bandarupalli Bapayya (dead) represented by Venkatappayya and Venkatakrishnayya
Madras High Court · (1932) 62 MLJ 177
High Courts27 Oct 1931
Pendyala Subbarayudu Vs Gudivada Gopayya
Madras High Court · AIR 1932 Mad 290 : (1932) ILR (Mad) 531 : (1932) 35 LW 319 : (1932) 62 MLJ 310
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts27 Oct 1931
Thayingoli Valiya Kalyani Vs Vayarodathil Parkum Thayingoli Krishnan Nambiar (dead) and Others
Madras High Court · AIR 1932 Mad 305 : (1932) ILR (Mad) 519 : (1932) 35 LW 307 : (1932) 62 MLJ 525
Specific Relief Act, 1877 — Section 27
High Courts27 Oct 1931
Hazarimull Chandukchand (died) represented by Chuni Bai Vs N.R. Vedachala Chettiar and Another
Madras High Court · AIR 1932 Mad 234 : (1932) 35 LW 156 : (1932) 62 MLJ 180
Madras Hindu Religious Endowments Act, 1923 — Section 73
High Courts27 Oct 1931
Kambhan Chenchayya Vs Bandarupalli Bapayya and Others
Madras High Court · AIR 1932 Mad 233 : (1932) 35 LW 66
High Courts26 Oct 1931
The Chairman, Municipal Council Vs Thirumalaisami Mudaliar and Others
Madras High Court · AIR 1932 Mad 292 : 137 Ind. Cas. 585 : (1932) 35 LW 230 : (1932) 62 MLJ 259
Tamil Nadu District Municipalities Act, 1920 — Section 93
High Courts22 Oct 1931
Panyam and Another Vs Avadhanam Rama Lakshmamma and Another
Madras High Court · AIR 1932 Mad 227
High Courts22 Oct 1931
Panyam alias Naravajjula Seetharamayya and Another Vs Avadhanam Ramalakshmamma and Another
Madras High Court · (1932) ILR (Mad) 581 : (1932) 35 LW 182 : (1932) 62 MLJ 187
High Courts22 Oct 1931
Rakkiyappa Thevan Vs Nataraja Thevan
Madras High Court · AIR 1932 Mad 219
Contract Act, 1872 — Section 25(3)
High Courts21 Oct 1931
(Gadamchetty) Subramanyam Vs (Dronadthula) Veeraraghavulu
Madras High Court · AIR 1932 Mad 216 : (1932) 35 LW 267
Criminal Procedure Code, 1898 (CrPC) — Section 436, 437
High Courts21 Oct 1931
(Taiyyati) Vasudevan Nambiyar and Others Vs (Unnikatungi) Nedungathiripad and Others
Madras High Court · AIR 1932 Mad 316 : 137 Ind. Cas. 842
High Courts20 Oct 1931
Sri Raja Bommadevara Chayadevamma Bahadur Zamindarini Garu Vs Sana Venkataswamy and Others
Madras High Court · AIR 1932 Mad 343 : (1932) 35 LW 498 : (1932) 62 MLJ 511
Madras Estates Land Act, 1908 — Section 13(3)
High Courts20 Oct 1931
N. Govindarajulu Nayudu Vs Imperial Bank of India
Madras High Court · AIR 1932 Mad 180 : 136 Ind. Cas. 346 : (1932) 35 LW 168
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts15 Oct 1931
S.P.R.M. Ramasami Chettiar Vs (Raja Sreemathu) Muthu Vijaya Ragunatha Doraisingam
Madras High Court · AIR 1932 Mad 224 : 137 Ind. Cas. 564 : (1932) 35 LW 144
High Courts15 Oct 1931
Sethurama Ayyar Vs T.B. Varadaraja Ayyar
Madras High Court · AIR 1932 Mad 185 : 136 Ind. Cas. 773 : (1932) 35 LW 253
High Courts14 Oct 1931
R. Gopalasami Naidu Vs K. Sakalaguna Naidu
Madras High Court · 138 Ind. Cas. 509
High Courts14 Oct 1931
Sinna Pillai alias Pir Kadir Ammal and Others Vs Karrupati Alla Pichai alias Gulam Mohideen Rowther
Madras High Court · 138 Ind. Cas. 819 : (1932) 35 LW 257