High Courts29 Sept 1931
In Re: K. Somasundara Mudaliar and Others
Madras High Court · AIR 1932 Mad 171 : 136 Ind. Cas. 319 : (1931) 34 LW 903 : (1932) 62 MLJ 263
Tamil Nadu District Municipalities Act, 1920 — Section 45(1)(c)
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 6 of 17
High Courts28 Sept 1931
Upadrasta Latchayya Vs Gudaparti Seethamma and Others
Madras High Court · (1932) 35 LW 322 : (1932) 62 MLJ 350
Specific Relief Act, 1877 — Section 31
High Courts23 Sept 1931
Suppan Chetti Vs Yegnanarayana Ayyar and Others
Madras High Court · AIR 1932 Mad 141 : 136 Ind. Cas. 316 : (1931) 34 LW 921
Registration Act, 1908 — Section 17(2)(11)
High Courts23 Sept 1931
Lakshmanan Chetti Vs R.M.A.R.A.R.R.M. Arunachalam Chettiar and Others
Madras High Court · AIR 1932 Mad 151 : (1931) 34 LW 859
Contract Act, 1872 — Section 70
High Courts23 Sept 1931
P. Krishna Swami Sastri Vs Syed Ahmed and Others
Madras High Court · 136 Ind. Cas. 777 : (1931) 34 LW 993
High Courts22 Sept 1931
The Municipal Council Vs Kachi Munuswami Mudaliar
Madras High Court · 136 Ind. Cas. 346 : (1932) 62 MLJ 175
High Courts22 Sept 1931
Vijiaraghava Pillai Vs Ponnammal and Others
Madras High Court · AIR 1932 Mad 120 : (1931) 34 LW 967 : (1932) 62 MLJ 131
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts22 Sept 1931
In Re: Kodangi alias Arunachalam Servai
Madras High Court · (1931) 34 LW 858 : (1931) 61 MLJ 860
Penal Code, 1860 (IPC) — Section 211
High Courts21 Sept 1931
P.V.S. Krishnamurthy Pillai and Another Vs P.V.S. Sundaramurthy Pillai and Others
Madras High Court · AIR 1932 Mad 381 : (1932) ILR (Mad) 558 : (1932) 35 LW 592
High Courts21 Sept 1931
Mundakath Mathu Vs Chalora Illath Sankaran Nambudripad and Others
Madras High Court · AIR 1932 Mad 303 : 136 Ind. Cas. 350 : (1932) 35 LW 171
High Courts21 Sept 1931
Ramasamy Padayachy Vs Thiruvengada Padayachy and Others
Madras High Court · AIR 1933 Mad 163 : 145 Ind. Cas. 407
High Courts18 Sept 1931
Venkatachalam Chetti Vs Ramaswami Servai (dead) and Others
Madras High Court · AIR 1932 Mad 73 : (1932) ILR (Mad) 352 : (1931) 34 LW 866 : (1932) 62 MLJ 1
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts18 Sept 1931
Venkatachala Goundan and Others Vs Emperor
Madras High Court · AIR 1932 Mad 21 : 136 Ind. Cas. 33 : (1932) 35 LW 44
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts18 Sept 1931
N. Chinnappa Mudaly and Others Vs The Official Assignee of Madras and as such the assignee of the Estate and effects of N.C. Jadaraya Mudaly of N. Chinnappa Mudaly and Sons, an insolvent
Madras High Court · (1932) ILR (Mad) 385 : (1931) 34 LW 849 : (1932) 62 MLJ 103
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts17 Sept 1931
Govindan Asari and Another Vs Nagayan Chettiar and Others
Madras High Court · AIR 1932 Mad 238 : (1932) 35 LW 429
High Courts17 Sept 1931
The Municipal Council of Vizagapatam Vs The Tea Districts Labour Association
Madras High Court · AIR 1932 Mad 160 : (1932) ILR (Mad) 282 : 136 Ind. Cas. 201 : (1932) 35 LW 28 : (1932) 62 MLJ 662
Tamil Nadu District Municipalities Act, 1920 — Section 92
High Courts17 Sept 1931
Pana Ana Rana Arunachallam Pillai Vs Govindaswami Naicker and Another
Madras High Court · AIR 1932 Mad 109 : (1932) ILR (Mad) 458 : (1931) 34 LW 843 : (1932) 62 MLJ 266
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts17 Sept 1931
In Re: Paturu Venugopalayya
Madras High Court · AIR 1932 Mad 158 : (1932) ILR (Mad) 336 : (1931) 34 LW 837 : (1932) 62 MLJ 150
Court Fees Act, 1870 — Section 17
High Courts14 Sept 1931
Vadde Venkataswami and Another Vs Bommaraju Venkatasubbayya and Others
Madras High Court · 139 Ind. Cas. 404