High Courts23 Dec 2016Partly Allowed
Rajendran Vs State
Madras High Court · (2017) 1 MLJCriminal 718
Protection of Children from Sexual Offences Act, 2012 - Section 29, Section 5(k), Section 6
COURT ARCHIVE
Madras High Court judgments, 2016
1,695 judgments · page 1 of 85
High Courts23 Dec 2016Partly Allowed
Madhaiyan Vs State
Madras High Court · (2017) 1 MLJCriminal 708
Penal Code, 1860 (IPC) - Section 304(i), Section 307, Section 307, Section 34, Section 341
High Courts23 Dec 2016Disposed Off
Manivel Vs State
Madras High Court · (2017) 1 MLJCriminal 668
Criminal Procedure Code, 1973 (CrPC) - Section 366Penal Code, 1860 (IPC) - Section 201, Section 302, Section 341, Section 376
High Courts23 Dec 2016Disposed Off
Venturetech Solutions Vs Conveyors India Fabrications Pvt. Ltd.
Madras High Court · (2017) AIRCC 1640 : (2017) 1 LW 631
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Limitation Act, 1963 - Section 14Specific Relief Act, 1963 - Section 20
High Courts23 Dec 2016Disposed off
M/s. Lancor Holdings Limited Vs Mr. Prem Kumar Menon
Madras High Court · (2017) 2 CTC 264
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 2
High Courts23 Dec 2016Disposed Off
N. Vijayalakshmi Vs Janakiyammal
Madras High Court · (2017) 1 CTC 315
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6A, Order 8 Rule 9
High Courts22 Dec 2016Dismissed
P. Sudalaimuthu Vs Union Bank of India
Madras High Court · (2017) 1 LLJ 387
High Courts22 Dec 2016Allowed
Franklin D.Paul @ Paulkutty Vs P. Stalin
Madras High Court · (2017) 2 MLJ 314
High Courts22 Dec 2016Allowed
Medical Council of India Vs S. Manimangai
Madras High Court · (2017) 2 MLJ 466 : (2017) 1 WritLR 641
High Courts22 Dec 2016Dismissed
The Special Tahsildar (L.A) Vs Thamas Udayar
Madras High Court · (2017) 2 MLJ 401
Land Acquisition Act, 1894 - Section 18
High Courts22 Dec 2016Dismissed
Shamshed Begum Vs Sadiq Basha
Madras High Court · (2017) 2 CivCC 314 : (2017) 2 CTC 65 : (2017) 2 RCRCivil 365
Guardians And Wards Act, 1890 - Section 7
High Courts22 Dec 2016Dismissed
P. Suyambu Vs The District Collector, Tirunelveli District
Madras High Court · (2017) 2 MLJ 322
High Courts21 Dec 2016Allowed
K. Ravi Vs Management of Tamil Nadu State Transport Corporation (Kumbakonam) Limited
Madras High Court · (2017) 1 LLJ 627
Constitution of India, 1950 - Article 226
High Courts21 Dec 2016Dismissed
Seeyan Associates Vs B.M.F. Beltings Limited
Madras High Court · (2017) 2 CTC 372
Civil Procedure Code, 1908 (CPC) - Order 37Interest Act, 1978 - Section 3Partnership Act, 1932 - Section 69(2)
High Courts21 Dec 2016Allowed
Babu Vs Commissioner of Workman's Compensation / Assistant Commissioner of Labour Dindigul
Madras High Court · (2017) 153 FLR 585 : (2017) 1 LLJ 622
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts21 Dec 2016Disposed off
M. Perumal Vs Vijayakumari
Madras High Court · (2017) 1 CTC 517 : (2017) 1 LW 697 : (2017) 2 MLJ 67
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Specific Relief Act, 1963 - Section 34, Section 37, Section 38
High Courts20 Dec 2016Dismissed
G. Lakshmi Vs U. Saraswathi
Madras High Court · (2017) 1 CTC 9
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts20 Dec 2016Partly Allowed
Nagarathinam Vs S. Jaya
Madras High Court · (2017) 1 CTC 46 : (2017) 2 ICC 218
Specific Relief Act, 1963 - Section 16(c)
High Courts20 Dec 2016Dismissed
Thiashola Plantations Private Ltd. Vs The State of Tamil Nadu
Madras High Court · (2017) 1 CTC 461 : (2017) 1 LW 278 : (2017) 2 MLJ 157
Constitution of India, 1950 - Article 226Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Act, 1969 - Section 53, Section 9Gudalur Janmam Estates (Abolition and Conversion of Ryotwari Rules, 1974 - Rule 25, Rule 37
High Courts20 Dec 2016Allowed
Lakshmi Vs Raman
Madras High Court · (2017) 172 AIC 763 : (2017) 2 CTC 166 : (2017) 1 LW 87 : (2017) 1 MLJ 507
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32(1), Order 21 Rule 32(3), Order 21 Rule 32(5), Section 151