High Courts24 Dec 1974
R. Essa Vs N.M. Jamal and Sons
Madras High Court · (1975) 2 MLJ 218
Contempt of Courts Act, 1971 — Section 2(6)
COURT ARCHIVE
Madras High Court judgments, 1974
456 judgments · page 1 of 23
High Courts23 Dec 1974
Chennai Vedantha Sangam Vs V. Shanmughasundaram and Others and K.P. Purushotham and Others
Madras High Court · (1975) 1 MLJ 435
High Courts20 Dec 1974
Arumugham Chettiar and Others Vs A. Vallinayagam Pillai
Madras High Court · (1975) 88 LW 461 : (1975) 2 MLJ 46
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96Succession Act, 1925 — Section 138Transfer of Property Act, 1882 — Section 28
High Courts19 Dec 1974
M.S.P. Raja and Another Vs Commissioner of Income Tax
Madras High Court · (1976) 105 ITR 295
Income Tax Act, 1961 — Section 36(1), 67(3)
High Courts18 Dec 1974
The South Indian Bank Ltd. Vs V. Krishna Chettiar and Brother and Others
Madras High Court · (1976) 89 LW 100 : (1975) 2 MLJ 431
Transfer of Property Act, 1882 — Section 69
High Courts17 Dec 1974Dismissed
Miss C. Pushpam Vs D. Jeevaraj
Madras High Court · AIR 1975 Mad 215 : (1975) 88 LW 142
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Presidency Towns Insolvency Act, 1909 — Section 12(1), 90(4)
High Courts17 Dec 1974
Miss C. Pushpam Vs D. Jeevaraj, Proprietor, Usha Decorators
Madras High Court · (1975) 88 LW 142 : (1975) 1 MLJ 344
Presidency Towns Insolvency Act, 1909 — Section 12(1)(c)
High Courts13 Dec 1974
Authorised Officer, Land Reforms Vs A.G. Dhamodaraswami Naidu (died) and Others
Madras High Court · (1975) 88 LW 364 : (1975) 1 MLJ 432
Companies Act, 1956 — Section 3
High Courts13 Dec 1974
Rabia Bai Vs The Custodian of Evacuee Property and Others
Madras High Court · (1975) ILR (Mad) 19 : (1975) 88 LW 539 : (1975) 2 MLJ 138
Administration of Evacuee Property (Central) Rules, 1950 — Rule 22
High Courts12 Dec 1974
Kamalammal Vs Krishnan Nair
Madras High Court · AIR 1975 Mad 367 : (1975) ILR (Mad) 112 : (1975) 88 LW 308
Madras City Tenants Protection Act, 1922 — Section 2(3), 9, 9(3)Transfer of Property Act, 1882 — Section 116
High Courts12 Dec 1974
Tehmina Dinshaw Tehrani Vs Dinshaw K. Tehrani and others
Madras High Court · AIR 1976 Mad 222
Presidency Towns Insolvency Act, 1909 — Section 36, 7Transfer of Property Act, 1882 — Section 45
High Courts12 Dec 1974Allowed
Tehmina Dinshaw Tehrani Vs The Official Assignee and another
Madras High Court · AIR 1976 Mad 222
Presidency Towns Insolvency Act, 1909 — Section 36, 7Transfer of Property Act, 1882 — Section 45
High Courts11 Dec 1974
C.K. Krishnan Vs C.K. Shanmugham and Others
Madras High Court · (1975) 2 MLJ 73
High Courts10 Dec 1974
V.R. Ramakrishnan, Sri Ramakrishna Bus Service and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1976) 1 MLJ 422
Constitution of India, 1950 — Article 19(1)(g), 32Road Transport Corporations Act, 1950 — Section 3
High Courts10 Dec 1974
Controller of Estate Duty Vs S.M.M. Subramanian Chettiar
Madras High Court · (1975) 99 ITR 400
Estate Duty Act, 1953 — Section 10
High Courts10 Dec 1974Allowed
Hajee Abdulla Sait Vs K.D. Moorjani and Others
Madras High Court · (1975) ILR (Mad) 317
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts10 Dec 1974
Ariamuthu and Others Vs Latchoumanapoulle
Madras High Court · (1976) 89 LW 317 : (1976) 1 MLJ 91
High Courts06 Dec 1974Dismissed
Ramaswamy Reddiar and others Vs Chinna Sithammal and others
Madras High Court · AIR 1976 Mad 63
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 41 Rule 19, Order 41 Rule 23, Order 43 Rule 1, Order 43 Rule 1(t)
High Courts06 Dec 1974
Solai Gounder Vs Perumayee
Madras High Court · (1974) 12 MAD CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 488(3)
High Courts05 Dec 1974
P. Thirumalai Vs M.P. Kottamalai Ammal
Madras High Court · (1975) ILR (Mad) 144 : (1975) 88 LW 519 : (1975) 2 MLJ 108
Civil Procedure Code, 1908 (CPC) — Section 99Constitution of India, 1950 — Article 133Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25(d)