High Courts24 Jan 1974

In Re Govindan

Madras High Court · (1975) CriLJ 114

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts23 Jan 1974

Union of India Vs Mrs. Sarojini Rajah

Madras High Court · (1975) ILR (Mad) 294 : (1974) 97 ITR 37 : (1978) 87 LW 822 : (1974) 87 LW 822

Contract Act, 1872 — Section 72Income Tax Act, 1922 — Section 24B, 29, 67BLimitation Act, 1908 — Article 120, 62, 96, 14