High Courts01 Mar 1974Dismissed
Madras Motor and General Insurance Co. Ltd. Vs Madathi Ammal and Another
Madras High Court · AIR 1975 Mad 250 : (1978) 87 LW 888
Motor Vehicles Act, 1939 — Section 3, 96, 96(2), 96(3)
COURT ARCHIVE
Madras High Court judgments, 1974
456 judgments · page 20 of 23
High Courts01 Mar 1974
Madras Motor and General Insurance Company Limited Vs Madathi Ammal and Another
Madras High Court · (1974) 2 MLJ 204
High Courts01 Mar 1974
Saraswathi Ammal Vs Manickavasaka Reddiar and another
Madras High Court · (1974) 03 MAD CK 0049
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41, Order 21 Rule 51, Order 21 Rule 57, Order 21 Rule 58, Order 21 Rule 68
High Courts01 Mar 1974
Sarayakaran alis Muniyan Vs Perumal
Madras High Court · (1974) ILR (Mad) 205 : (1974) 2 MLJ 208
Partition Act, 1893 — Section 2, 3, 3(1)
High Courts28 Feb 1974Allowed
V. Ramaswami (died) and Others Vs Ananchamuthu Aiyar
Madras High Court · AIR 1975 Mad 12 : (1973) ILR (Mad) 354 : (1978) 87 LW 617 : (1974) 87 LW 617
High Courts28 Feb 1974Dismissed
Papanasam Fishermen Co-op. Society Ltd. and Another Vs The Collector of Thanjavur and Others
Madras High Court · AIR 1975 Mad 81 : (1974) ILR (Mad) 15 : (1978) 87 LW 723 : (1974) 87 LW 723
Constitution of India, 1950 — Article 226Fisheries Act, 1897 — Section 6
High Courts27 Feb 1974Dismissed
Ganesamuthuriar and Another Vs The Idols of Sri Sappani Karuppuswami and Others
Madras High Court · AIR 1975 Mad 23 : (1978) 87 LW 704 : (1974) 87 LW 704
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108
High Courts22 Feb 1974
P.T. Srinivasan Vs Sri Malleeswarar Devasthanam and Others
Madras High Court · (1978) 87 LW 527 : (1974) 87 LW 527 : (1974) 2 MLJ 172
High Courts22 Feb 1974Allowed
Commissioner, Sathyamangalam Municipality Vs S.N. Nachimuthu
Madras High Court · (1974) 02 MAD CK 0015
Tamil Nadu District Municipalities Act, 1920 — Section 199, 216(1)
High Courts21 Feb 1974
Crompton Engineering Co. (Madras) Private Limited Vs Additional Labour Court and Others
Madras High Court · (1975) 1 LLJ 207
Industrial Disputes Act, 1947 — Section 2, 25C, 3, 4
High Courts21 Feb 1974Dismissed
K. Sp. S.K. Kalayappa Chettiar and Another Vs The Commissioner of Land Revenue and Cinematograph, Board of Revenue and Others
Madras High Court · (1975) ILR (Mad) 17
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5, 5(1)Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 3, 79A(3)
High Courts21 Feb 1974
V. Raju Vs The President, Madurai Dist. Central Co-operative Bank Ltd. and Another
Madras High Court · (1975) 2 LLJ 240
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33C
High Courts21 Feb 1974Dismissed
The Union of India (UOI) Vs The Railway Rates Tribunal, Madras and Another
Madras High Court · AIR 1975 Mad 28
Railways Act, 1890 — Section 41(3)
High Courts21 Feb 1974
V. Raju Vs The President, Madurai District Central Co-operative Bank Limited and Another
Madras High Court · (1975) 1 MLJ 83
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 33C(2)
High Courts21 Feb 1974
The Union of India (UOI) Vs The Railway Rates Tribunal and Another
Madras High Court · (1975) ILR (Mad) 21 : (1975) 88 LW 204 : (1975) 1 MLJ 96
Railways Act, 1890 — Section 41(3)
High Courts21 Feb 1974
The Management of Crompton Engineering Company (Madras) Private Limited Vs The Presiding Officer, Additional Labour Court and Others
Madras High Court · (1975) 88 LW 74 : (1975) 2 MLJ 118
Industrial Disputes Act, 1947 — Section 2(s)
High Courts21 Feb 1974
K.S.P.S. Kt. Kalayappa Chettiar, Prop. Sri Venkateswara Talkies, Srivilliputhur Vs The Commissioner of Land Revenue and Cinematograph, Board of Revenue Madras and others
Madras High Court · (1975) ILR (Mad) 17
Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 79A(3)(a)
High Courts20 Feb 1974Dismissed
Govindan and Co. Vs The State of Tamil Nadu
Madras High Court · (1975) 35 STC 50
High Courts19 Feb 1974
C. Sundaram Vs Rukmani Ammal and Others
Madras High Court · (1975) ILR (Mad) 635 : (1978) 87 LW 817 : (1974) 2 MLJ 354
High Courts19 Feb 1974Dismissed
N. Ramaswamy Padayachi Vs C. Ramaswami Padayachi and Others
Madras High Court · AIR 1975 Mad 88 : (1975) ILR (Mad) 37 : (1978) 87 LW 799 : (1974) 87 LW 799
Evidence Act, 1872 — Section 68, 90Transfer of Property Act, 1882 — Section 123