High Courts20 Dec 2013Disposed Off
C. Rajan Vs Union of India and Others
Madras High Court · (2014) 1 LW(Cri) 234 : (2014) 1 MLJ(Cri) 411 : (2014) WritLR 56
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 1 of 159
High Courts20 Dec 2013
Uma Maheswari and S. Yuvaraj Vs The State and R. Kailash Kumar
Madras High Court · (2014) 1 LW(Cri) 407 : (2014) 1 MLJ(Cri) 262
High Courts20 Dec 2013
M. Abdul Hasan Vs A. Maimoonamal and Others.
Madras High Court · (2014) 1 LW 337 : (2014) 2 MLJ 449
High Courts20 Dec 2013Allowed
M. Prabharan and Others Vs Superintending Engineer, General Construction Circle and Another
Madras High Court · (2014) 1 LLJ 296 : (2014) WritLR 369
High Courts20 Dec 2013Disposed Off
M. Saddam Vs Registrar Dr. MGR Medical University and 32 Others
Madras High Court · (2014) 1 MLJ 513
High Courts20 Dec 2013Disposed Off
Sarojamani Vs Ramalingam
Madras High Court · (2014) 1 MadWN(Civil) 776
High Courts20 Dec 2013Dismissed
V.S.Veerasamy Vs K.Subramaniam
Madras High Court · (2014) 1 MadWN(Civil) 673
High Courts20 Dec 2013Disposed Off
A.M. Mohamcd Ariff Vs A N. Mohamed Iqbal Maricair
Madras High Court · (2014) 1 MadWN(Civil) 365
High Courts20 Dec 2013
Mr. K. Srinivasa Rao Vs Mr. S. Narayanan and Others
Madras High Court · (2014) 2 LW 92
High Courts20 Dec 2013
Commissioner of Central Excise, Chennai-II Vs Customs, Excise and Service Tax Appellate Tribunal
Madras High Court · (2014) 304 ELT 504 : (2014) 43 GST 597 : (2014) 26 GSTR 317
High Courts20 Dec 2013
P. Balasubramaniam and Others Vs Smt. Pachaiyammal and Others
Madras High Court · (2014) 1 CTC 197 : (2013) 5 LW 884
High Courts20 Dec 2013
Subramaniam Vs Sivagangai (Died) and Others
Madras High Court · (2014) 3 MLJ 94
High Courts20 Dec 2013
V.S. Veerasamy and Another Vs K. Subramaniam
Madras High Court · (2014) 1 LW 316
High Courts20 Dec 2013
The District Forest Officer, Erode District, Erode Vs B.R. Viswanathan, The District Collector, The Executive Engineer, Public Works Department and The Village Administrative Office
Madras High Court · (2014) 1 CTC 433 : (2014) 2 MLJ 673
High Courts20 Dec 2013
Union of India Vs The Registrar, Central Administrative Tribunal, Nayeema Begum and Abdul Saleem
Madras High Court · (2013) 5 LLN 650 : (2014) 3 MLJ 24
High Courts20 Dec 2013Dismissed
S. Jayachandran Vs The Secretary to Government of Tamil Nadu Hindu Religious and Charitable Endowment Department and Others
Madras High Court · (2014) 2 MLJ 701
High Courts20 Dec 2013Dismissed
B. Dharaniya, B. Yalini and R. Dhaniya Vs A. Chandran and Others
Madras High Court · (2014) 2 MLJ 186
High Courts20 Dec 2013Allowed
Rajasekaran Pillai and Others Vs Kaliyaperumal
Madras High Court · (2014) 1 LW 655