High Courts16 Dec 1952Dismissed

In Re: P. Moosa Kutty

Madras High Court · (1953) 66 LW 418

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9
High Courts12 Dec 1952

In Re: Sainambu

Madras High Court · AIR 1953 Mad 564 : (1953) ILR (Mad) 1170 : (1953) 1 MLJ 467

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 27Madras Criminal Practice Rules, 1931 — Rule 85
High Courts12 Dec 1952Allowed

In Re: N.H.M. Pandian

Madras High Court · AIR 1953 Mad 787 : (1953) 2 MLJ 42

Negotiable Instruments Act, 1881 (NI) — Section 13Penal Code, 1860 (IPC) — Section 405Public Debt Act, 1944 — Section 19
High Courts10 Dec 1952Dismissed

In Re: Muthyala Lakshminarayana

Madras High Court · AIR 1954 Mad 412 : (1953) 2 MLJ 160

Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7Madras Estates Land Act, 1908 — Section 19, 6(1)Transfer of Property Act, 1882 — Section 105
High Courts10 Dec 1952Allowed

Seeranga Goundan Vs Saranga Goundan

Madras High Court · AIR 1954 Mad 156 : (1954) ILR (Mad) 1230 : (1953) 66 LW 970

Tamil Nadu Agriculturists Relief (Amendment) Act, 1950 — Section 9Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A